High Courts02 Jan 1990
Karnataka Board of Wakfs Vs Joharmal Jawanji
Karnataka High Court · (1990) ILR (Kar) 679 : (1990) 1 KarLJ 270
Mysore Court-fees and Suits Valuation Act, 1958 — Section 70Waqf Act, 1954 — Section 25, 28, 5 (2)
COURT ARCHIVE
Karnataka High Court judgments, 1990
681 judgments · page 35 of 35