High Courts04 Jan 1989
Hameed and Hameed Enterprises Vs Nicky''s Parlour
Karnataka High Court · (1989) ILR (Kar) 835
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, 144, 151Karnataka Rent Control Act, 1961 — Section 21
COURT ARCHIVE
Karnataka High Court judgments, 1989
443 judgments · page 23 of 23
High Courts03 Jan 1989
M.G. Automobiles, Bellary and etc. Vs Karnataka State Transport Authority, Bangalore and others
Karnataka High Court · AIR 1990 Kar 151
Motor Vehicles Act, 1939 — Section 2, 45 (2), 63 (1), 68 F (1D), 68 F (2)
High Courts02 Jan 1989Dismissed
M. Chidambaram Vs N. Sargunam
Karnataka High Court · (1989) ILR (Kar) 1357 : (1989) 1 KarLJ 316
Karnataka Rent Control Act, 1961 — Section 21Transfer of Property Act, 1882 — Section 111 (d)