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Karnataka High Court judgments, 1988

561 judgments · page 28 of 29

High Courts20 Jan 1988Dismissed

E.S.I. Corporation Vs Subbaraya Adiga

Karnataka High Court · (1988) ILR (Kar) 1805 : (1988) 2 KarLJ 69

Criminal Procedure Code, 1898 (CrPC) — Section 378Employees State Insurance Act, 1948 — Section 85Evidence Act, 1872 — Section 134
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High Courts13 Jan 1988Dismissed

Patel Chandrappa Vs Hanumanthappa

Karnataka High Court · (1989) ILR (Kar) 2384

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 54Hindu Marriage Act, 1955 — Section 16, 16 (1), 16 (2)
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High Courts11 Jan 1988

Indira Bai Vs Prof. Shyamasundar

Karnataka High Court · (1988) ILR (Kar) 1095

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Criminal Procedure Code, 1898 (CrPC) — Section 125Hindu Succession Act, 1956 — Section 6, 8
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