High Courts07 Mar 1985Allowed
A.V. Muniswamy Vs State of Karnataka
Karnataka High Court · (1985) ILR (Kar) 2409
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 38, 38 (i), 42 (2)
COURT ARCHIVE
Karnataka High Court judgments, 1985
521 judgments · page 22 of 27
High Courts06 Mar 1985Allowed
Dinesh Lal Vs Major B.N. Kakde
Karnataka High Court · (1985) ILR (Kar) 2211
Karnataka Rent Control Act, 1961 — Section 21 B
High Courts06 Mar 1985Dismissed
Ganganarasaiah Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (1985) ILR (Kar) 2758
Karnataka State Road Transport Corporation Servants (Conduct and Discipline), Regulations, 1971 — Regulation 35, 35 (ii) (a)
High Courts06 Mar 1985Allowed
Umesh Vs Managing Director, KSRTC
Karnataka High Court · (1987) ILR (Kar) 31
Karnataka State Road Transport Corporation Servants (Conduct and Discipline), Regulations, 1971 — Regulation 35, 35 (1), 35 (2)
High Courts06 Mar 1985
Inspecting Assistant Commissioner of Income Tax Vs National Flag Perfumery Works
Karnataka High Court · (1986) 56 CTR 113 : (1986) 159 ITR 737 : (1986) 24 TAXMAN 673
Income Tax Act, 1961 — Section 269 C, 269 D, 269 D (2) (a), 269 G
High Courts06 Mar 1985
Inspecting Assistant Commissioner of Income Tax Vs N. Vajram Setty Inspecting Assistant Commissioner of Income Tax Vs T.V. Viswanatha Gupta Inspecting Assistant Commissioner of Income Tax Vs K.S. Lalithamma
Karnataka High Court · (1986) 56 CTR 154 : (1986) 159 ITR 742 : (1986) 24 TAXMAN 682
Income Tax Act, 1961 — Section 269 C, 269 D, 269 F (6), 269 G
High Courts04 Mar 1985
Inspecting Assistant Commissioner of Income Tax Vs Laxmichand and Lalchand
Karnataka High Court · (1986) 159 ITR 730
Income Tax Act, 1961 — Section 269 C, 269 D, 269 D (1), 269 G
High Courts04 Mar 1985
Shivalingaswamy Vs State of Karnataka
Karnataka High Court · (1985) ILR (Kar) 1453
Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 8 (v)
High Courts01 Mar 1985
Vittalachar. M. Vs Tahsildar, Mangalore and Others
Karnataka High Court · (1985) 1 KarLJ 427
High Courts01 Mar 1985Dismissed
General Manager, KSRTC Vs Vijayalaxmi
Karnataka High Court · (1985) 03 KAR CK 0050
High Courts01 Mar 1985
Syndicate Bank Ltd. Vs Additional Commissioner of Income Tax
Karnataka High Court · (1985) 45 CTR 68 : (1985) 155 ITR 681 : (1986) 29 TAXMAN 32
Income Tax Act, 1961 — Section 2 (14), 256 (1), 41 (2), 55 (2)
High Courts01 Mar 1985
Mysore Plywoods Ltd., Bangalore Vs Assistant Collector of Central Excise, Bangalore and Others
Karnataka High Court · (1985) 5 ECC 76 : (1985) 20 ELT 267
Constitution of India, 1950 — Article 226
High Courts28 Feb 1985
H.P. Krishna Reddy Vs Canara Bank, Bangalore
Karnataka High Court · AIR 1985 Kar 228 : (1985) ILR (Kar) 1277 : (1985) 2 KarLJ 115
Banking (Regulation) Act, 1949 — Section 21 A, 46 (4)
High Courts28 Feb 1985
B.N. Sreeraman Vs State of Karnataka
Karnataka High Court · (1985) ILR (Kar) 3147 : (1986) 1 LLJ 166
Constitution of India, 1950 — Article 19, 19 (1) (a), 19 (1) (g)Karnataka Universities Act, 2000 — Section 67
High Courts28 Feb 1985Allowed
Shantha Kumara Swamigalu Vs Spl. Land Acquisition Officer
Karnataka High Court · (1985) ILR (Kar) 1766
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Karnataka Land Acquisition Act, 1961 — Section 31, 32, 33, 34
High Courts27 Feb 1985Allowed
Gopreddy Vs Bhaganna
Karnataka High Court · (1985) ILR (Kar) 2783 : (1985) 2 KarLJ 561
High Courts27 Feb 1985
Subbas Malharirao Kachure, Vasant Malhari Rao Kachure, Shrikant Malharirao Kachure, Kodanpur Gurulingappa Mallikarjunappa and Kodanpur Gurulingappa Channaveerappa Vs Inspecting Assistant Commissioner of Income Tax
Karnataka High Court · (1986) 56 CTR 115 : (1986) 159 ITR 726 : (1986) 26 TAXMAN 407
Income Tax Act, 1961 — Section 269, 269 C, 269 D, 269 D (1), 269 D (2) (a)
High Courts27 Feb 1985
M.L. Suryanarayana Rao Vs Special Tahasildar and Magistrate, Mysore and Others
Karnataka High Court · AIR 1985 Kar 260
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1JKarnataka Debt Relief Act, 1976 — Section 3, 4, 7, 8
High Courts27 Feb 1985
A. Premchand and Others Vs Inspecting Assistant Commissioner of Income Tax and Others Inspecting Assistant Commissioner of Income Tax and Others Vs A. Premchand and Others
Karnataka High Court · (1986) 53 CTR 153 : (1985) ILR (Kar) 1151 : (1985) 153 ITR 774
Income Tax Act, 1961 — Section 269 C, 269 D, 269 D (1), 269 D (2) (a)
High Courts27 Feb 1985Allowed
D.N. Krishnamurthy Vs Union of India (UOI)
Karnataka High Court · (1985) ILR (Kar) 2025 : (1985) 2 KarLJ 566
Constitution of India, 1950 — Article 14