High Courts31 Jan 1984
State of Karnataka Vs Narasimhamurthy
Karnataka High Court · (1984) ILR (Kar) 852
Karnataka Sales Tax Act, 1957 — Section 10 (1), 13 (3) (b)
COURT ARCHIVE
Karnataka High Court judgments, 1984
430 judgments · page 21 of 22
High Courts27 Jan 1984
Rajashekhar T.R. and Others Vs State.
Karnataka High Court · (1985) 1 KarLJ 71
Constitution of India, 1950 — Article 29(1)
High Courts27 Jan 1984
Charles D''souza Vs Commissioner of Income Tax, Karnataka-II
Karnataka High Court · (1984) 40 CTR 353 : (1984) 147 ITR 694
Income Tax Act, 1961 — Section 139, 139, 139 (2), 139 (4), 139 (8)
High Courts24 Jan 1984
M.C. Srikantaiah and Another Vs Kannikaparameshwari Temple
Karnataka High Court · AIR 1985 Kar 264
Karnataka Rent Control Act, 1961 — Section 14 (6)
High Courts19 Jan 1984
T.S. Nagaraj Vs The Deputy Commissioner, Mysore and Another
Karnataka High Court · AIR 1984 Kar 157
Constitution of India, 1950 — Article 226Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3 (1), 3 (3), 3 (4)
High Courts18 Jan 1984
Gayathri Vs Karnataka Public Service Commission
Karnataka High Court · (1985) ILR (Kar) 4195
Constitution of India, 1950 — Article 16, 16 (1), 16 (4)
High Courts17 Jan 1984
Sri Mahalakshmi Trading Company Vs Commissioner of Commercial Taxes in Karnataka, Bangalore and Another
Karnataka High Court · (1984) 57 STC 53
Sales Tax Act, 1957 — Section 12 (3), 12 (4), 5 (3)
High Courts13 Jan 1984
D. Ramaiah Vs The District Magistrate, Bangalore and Another
Karnataka High Court · AIR 1985 Kar 151
Karnataka Cinemas (Regulation) Act, 1964 — Section 5, 6Karnataka Cinemas (Regulation) Rules, 1971 — Rule 27, 96
High Courts13 Jan 1984
B. Ramesh Vs K. Shankar and Others
Karnataka High Court · (1984) 1 KarLJ 258
Karnataka Police Act, 1963 — Section 170
High Courts13 Jan 1984
Sanjeevaiah Vs Land Tribunal Gubbi and Others
Karnataka High Court · (1984) 1 KarLJ 509
Karnataka Land Reforms Act, 1961 — Section 44
High Courts13 Jan 1984
Commissioner of Commercial Taxes and Another Vs Drive-in-enterprises.
Karnataka High Court · (1985) 1 KarLJ 213
Karnataka Entertainments Tax Act, 1958 — Section 2(1)
High Courts12 Jan 1984
Commissioner of Income Tax, Karnataka-II, Bangalore Vs Ananth G. Pai
Karnataka High Court · (1984) 150 ITR 249
Income Tax Act, 1961 — Section 256 (1), 57 (iii)
High Courts12 Jan 1984
Krishna Products Vs State of Karnataka
Karnataka High Court · (1984) 56 STC 190
Karnataka Sales Tax Act, 1957 — Section 31 B
High Courts12 Jan 1984
M.M. Thimmaiah Vs Jinde Ramakrishnappa and Others
Karnataka High Court · (1984) 1 KarLJ 311
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jan 1984Allowed
Hutchaiah Vs State of Karnataka
Karnataka High Court · (1985) ILR (Kar) 1048
Constitution of India, 1950 — Article 226Karnataka Money Lenders Act, 1961 — Section 6, 6 (4), 7, 7 (1)
High Courts11 Jan 1984
Gurappa Tippanna Totad Vs Gangavva and Others
Karnataka High Court · AIR 1984 Kar 198
Karnataka Civil Practice Rules, 1967 — Rule 239, 253Limitation Act, 1963 — Section 12 (2)
High Courts11 Jan 1984
State of Karnataka and Others Vs H.R. Suryanarayana Rao.
Karnataka High Court · (1984) 2 KarLJ 177
Karnataka Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973 — Section 4
High Courts11 Jan 1984
Gopal B.S. Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (1985) 2 KarLJ 160
Karnataka Public Moneys (Recovery of Dues) Act, 1979 — Section 3
High Courts10 Jan 1984
The Catholic Union Club and Another Vs Mangalore City Municipality.
Karnataka High Court · (1984) 2 KarLJ 158
Karnataka Municipalities Act, 1964 — Section 382(2)
High Courts09 Jan 1984
Syndicate Bank Vs Southern Oils and Extractions Limited and Others
Karnataka High Court · (1985) 57 CompCas 81
Companies Act, 1956 — Section 433 (e), 434State Financial Corporations Act, 1951 — Section 29