High Courts16 Jul 1984Allowed
K.M. Chandrasekhar Vs State of Karnataka
Karnataka High Court · (1985) ILR (Kar) 2401
Essential Commodities Act, 1955 — Section 6 A
COURT ARCHIVE
Karnataka High Court judgments, 1984
430 judgments · page 13 of 22
High Courts16 Jul 1984
Bharata Ratna Mokshgundam Viswaswaraiah Education Society Vs The District Registrar (Deputy Commissioner)
Karnataka High Court · AIR 1985 Kar 163
Karnataka Societies Registration Act, 1960 — Section 25, 25 (2) (c) (iii), 27 A, 27 A (1)
High Courts13 Jul 1984Dismissed
Management of Senapathy Whiteley Ltd. Vs State of Karnataka and Others
Karnataka High Court · (1985) ILR (Kar) 2050
Industrial Disputes Act, 1947 — Section 10 (1), 33, 33 A, 33 B, 33 B (1)
High Courts12 Jul 1984
Land Acquisition Officer Vs Ashok
Karnataka High Court · (1985) ILR (Kar) 559
Land Acquisition Act, 1894 — Section 23, 24
High Courts11 Jul 1984
Dr. Appasaheb Shattappa Adke Vs Smt. Annapurna Devi by LRs
Karnataka High Court · (1984) ILR (Kar) 675
High Court of Karnataka Rules, 1959 — Rule 11, 12, 13, 14 (2)
High Courts09 Jul 1984
Sri Mahaveer Touring Talkies and etc. Vs The District Magistrate, Mandya District, Mandya and Others
Karnataka High Court · AIR 1986 Kar 208
Karnataka Cinemas (Regulation) Rules, 1971 — Rule 98 (2)
High Courts09 Jul 1984
T.S. Mahadevaiah Vs State of Karnataka and Another
Karnataka High Court · AIR 1986 Kar 185
Constitution of India, 1950 — Article 226, 227Rice Milling Industry (Regulation) Act, 1958 — Section 11, 7
High Courts09 Jul 1984Dismissed
Mines Manager, Mysore Minerals Ltd. Vs Kattemma and Others
Karnataka High Court · (1985) ACJ 34
Workmens Compensation Act, 1923 — Section 10 (ii), 10 (iii), 3 (1)
High Courts06 Jul 1984Allowed
Basavaiah Vs N.S. Ashok Kumar and Another
Karnataka High Court · (1985) ACJ 789
High Courts06 Jul 1984
State Bank of Mysore Vs R. Shammanna
Karnataka High Court · (1984) ILR (Kar) 738 : (1984) 2 KarLJ 318 : (1985) 1 LLJ 297
Government of India Act, 1935 — Section 240 (3)Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 19.10, 19.12, 6 (3)
High Courts06 Jul 1984Dismissed
Dasegowda Vs Election Officer
Karnataka High Court · (1985) ILR (Kar) 3305
Karnataka Municipalities (President and Vice-President) Election Rules, 1965 — Rule 3 (1) (a), 3 (4)Karnataka Municipalities Act, 1964 — Section 18, 48
High Courts06 Jul 1984
Bangalore University Vs Y.R. Satyanarayana Rao
Karnataka High Court · (1985) ILR (Kar) 325 : (1984) 2 KarLJ 305
Karnataka State Universities Act, 1976 — Section 49, 49 (9)
High Courts05 Jul 1984Dismissed
Rajivi Heggadathi Vs Rathnavathi Heggadathi
Karnataka High Court · (1985) ILR (Kar) 3038
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 133, 137, 139
High Courts05 Jul 1984
Muthukali Chettiar K.S. Vs Commissioner of Wealth-tax, Karnataka.
Karnataka High Court · (1985) 29 KarLJ 16
Income Tax Act, 1961 — Section 64(2)Wealth Tax Act, 1957 — Section 4(1a)
High Courts05 Jul 1984
K.S. Muthukali Chettiar Vs Commissioner of Wealth Tax
Karnataka High Court · (1984) ILR (Kar) 291 : (1985) 20 TAXMAN 201
High Courts05 Jul 1984Allowed
Land Acquisition Officer Vs Chandrasekaragowda
Karnataka High Court · (1985) ILR (Kar) 3044
Land Acquisition Act, 1894 — Section 20, 20 (c)
High Courts04 Jul 1984
Bharat Petroleum Corporation Ltd. Vs Mohd. Haneef Choohey
Karnataka High Court · AIR 1986 Kar 191 : (1984) ILR (Kar) 401
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 21, 21 (1)Transfer of Property Act, 1882 — Section 106
High Courts04 Jul 1984Dismissed
B. Sreeramulu Vs General Manager, K.S.R.T.C and Others
Karnataka High Court · (1984) ILR (Kar) 683 : (1984) 2 KarLJ 307
Constitution of India, 1950 — Article 12, 226, 311 (2)Industrial Disputes Act, 1947 — Section 10
High Courts04 Jul 1984Allowed
S.D. Balaji Vs General Manager, Karnataka State Road Transport Corporation
Karnataka High Court · (1985) ACJ 150
High Courts03 Jul 1984
Doddannavar Bros. Vs Malathibai
Karnataka High Court · (1985) ILR (Kar) 3025
Karnataka Rent Control Act, 1961 — Section 1 (2)