High Courts24 Nov 1982
Shreeshyla Crowns and Screws Pvt. Ltd. and etc. Vs Union of India and Others
Karnataka High Court · (1982) 11 KAR CK 0038
COURT ARCHIVE
Karnataka High Court judgments, 1982
293 judgments · page 2 of 15
High Courts24 Nov 1982
Hajee Mohammed Ibrahim Vs Gift Tax Officer (Spl.), Mysore Circle, Mysore
Karnataka High Court · (1983) 36 CTR 117 : (1983) 143 ITR 333 : (1983) 15 TAXMAN 163
Gift Tax Act, 1958 — Section 16, 16 (1), 16 (1) (a)Income Tax Act, 1961 — Section 147
High Courts23 Nov 1982
Sitarama Reddy and Others Vs Bellary Spinning and Weaving Co. Ltd.
Karnataka High Court · (1985) 57 CompCas 626
Companies Act, 1956 — Section 106, 107
High Courts23 Nov 1982
Gopalappa Vs Gurushankariah and Others
Karnataka High Court · (1983) 2 KarLJ 148
Karnataka Land Reforms Act, 1961 — Section 48aKarnataka Land Revenue Act, 1964 — Section 95
High Courts23 Nov 1982
Puranikamath R.F. Vs Commr. of Commercial Taxes
Karnataka High Court · (1983) 100 KarLJ 30
Karnataka Entertainments Tax Rules — Rule 48
High Courts22 Nov 1982
Vinayaka Shivrao Mantri Vs State of Karnataka and Others
Karnataka High Court · (1983) 1 KarLJ 472
Karnataka Land Reforms Act, 1961 — Section 58
High Courts19 Nov 1982
Balaiah, B. Vs Enquiring Authority, Dto, Ksrtc and Others
Karnataka High Court · (1983) 1 KarLJ 541
High Courts18 Nov 1982
Nagaraj P. Vs K.S.R.T.C. and Another
Karnataka High Court · (1982) ILR (Kar) 352 : (1983) 1 KarLJ 475 : (1983) 2 LLJ 229
High Courts18 Nov 1982
Nagaraja Rao, B.S. Vs M.K. Krishna Rao by Lrs.
Karnataka High Court · (1983) 1 KarLJ 344
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35, 90Karnataka Rent Control Act, 1961 — Section 21
High Courts18 Nov 1982
Vittal Shetty, B. Vs Indian Bank and Others
Karnataka High Court · (1983) 1 KarLJ 545
Constitution of India, 1950 — Article 14Indian Bank Officers Service Regulations, 1979 — Section 4
High Courts17 Nov 1982
E.M. Vishwanathan Chettiar Vs Agricultural Income Tax Officer
Karnataka High Court · (1983) 35 CTR 399 : (1983) ILR (Kar) 212 : (1983) 142 ITR 244
Mysore Agricultural Income Tax Act, 1957 — Section 37, 61
High Courts17 Nov 1982
Abdul Khader Usman Vs Mahammad Hasham
Karnataka High Court · (1983) 2 KarLJ 17
Karnataka Rent Control Act, 1961 — Section 29
High Courts12 Nov 1982
Mukand Iron and Steel Works Ltd. Vs Karnataka Steel and Wire Products Ltd. and Others
Karnataka High Court · (1984) 56 CompCas 435
Companies Act, 1956 — Section 433, 433 (e), 433 (f)
High Courts12 Nov 1982
Chinna Narasimhalu Vs Kurubara Basappa and Another
Karnataka High Court · (1983) 1 KarLJ 183
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 63
High Courts12 Nov 1982
Sunanda Bai, S.R. Vs S.S. Sindya
Karnataka High Court · (1983) 1 KarLJ 412
Karnataka Rent Control Act, 1961 — Section 21(1)(H)
High Courts12 Nov 1982
Karnataka Light Metal Industries P. Ltd. Vs Provisional Liquidator, Karnataka Steel and Wire Products Ltd. and Others
Karnataka High Court · (1985) 58 CompCas 417 : (1983) 1 KarLJ 28
Companies Act, 1956 — Section 446 (1), 446 (2), 446 (2) (b)
High Courts12 Nov 1982
Goa Co-operative Marketing and Supply Federation Limited Vs State of Karnataka and Others
Karnataka High Court · (1983) 1 KarLJ 257 : (1983) 53 STC 405
Karnataka Sales Tax Act, 1957 — Section 5, 5 (3), 6 B
High Courts11 Nov 1982
Viswanathan Chettiar E.M. Vs Agricultural Income Tax Officer, Madikere
Karnataka High Court · (1983) 1 KarLJ 377
Karnataka Agricultural Income Tax Act, 1957 — Section 37Karnataka Agricultural Income Tax Rules, 1957 — Rule 9(C)
High Courts09 Nov 1982
Sha Bastimal Navrathnamal Vs Agricultural Produce Marketing Committee, Raichur and Another
Karnataka High Court · (1983) 1 KarLJ 537
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 2 (7)
High Courts09 Nov 1982
Anjan Reddy V. Vs A. Ramachandra Reddy
Karnataka High Court · (1986) 1 KarLJ 305
Constitution of India, 1950 — Article 14