High Courts29 Jan 1982
Vasavi Traders Vs State of Karnataka and Others
Karnataka High Court · (1982) 2 KarLJ 357
Essential Commodities Act, 1955 — Section 3Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 6(2), 65(1)
COURT ARCHIVE
Karnataka High Court judgments, 1982
293 judgments · page 14 of 15
High Courts29 Jan 1982
Swati Bichu Vs State of Karnataka and Others
Karnataka High Court · (1982) 1 KarLJ 422
Constitution of India, 1950 — Article 226
High Courts29 Jan 1982
Patel Volkart (P.) Ltd. Vs Commissioner of Commercial Taxes in Karnataka, Bangalore
Karnataka High Court · (1986) 62 STC 411
Central Sales Tax Act, 1956 — Section 15 (b), 9 (2)Karnataka Sales Tax Act, 1957 — Section 13 (2), 20, 22, 23
High Courts28 Jan 1982
Sanjeeva Marla M.K. Vs K.S.T.A.T. and Others
Karnataka High Court · (1982) 1 KarLJ 498
Motor Vehicles Act, 1988 — Section 47(3)
High Courts28 Jan 1982
J. Hiralal Vs Gulabchand
Karnataka High Court · AIR 1983 Kar 30
Civil Procedure Code, 1908 (CPC) — Section 115, 115 (c) (1)
High Courts27 Jan 1982
Paidi Lakshmayya Vs Indian Bank Ltd.
Karnataka High Court · AIR 1982 Kar 338 : (1984) 56 CompCas 59 : (1982) ILR (Kar) 565 : (1982) 1 KarLJ 345
Contract Act, 1872 — Section 70
High Courts27 Jan 1982
Paidi Lakshmayya Vs Indian Bank
Karnataka High Court · (1984) 56 CompCas 281
Contract Act, 1872 — Section 70
High Courts27 Jan 1982
Vishvarma Hotels Ltd. Vs Anjuman-e-imamia and Others
Karnataka High Court · (1982) 2 KarLJ 264
Transfer of Property Act, 1882 — Section 105
High Courts27 Jan 1982
Muzari Officer (Asst. Commr.), Kolar Vs Dakappa and Others
Karnataka High Court · (1982) 1 KarLJ 392
Karnataka Religious and Charitable Institutions Act, 1927 — Section 13
High Courts25 Jan 1982
Ningappa Durgappa Vs Hanumantappa Balappa and Another
Karnataka High Court · (1982) 1 KarLJ 419
Contract Act, 1872 — Section 23Karnataka Land Reforms Act, 1961 — Section 80
High Courts22 Jan 1982
Adishayya Kadayya Kadadevaru and Another Vs Dundayya Gurushiddayya Hiremath
Karnataka High Court · AIR 1983 Kar 79 : (1982) 1 KarLJ 402
Bombay Public Trust Act, 1950 — Section 19, 20, 21, 22, 22 A
High Courts21 Jan 1982
D.P. Gopala Vs Pushpaveni
Karnataka High Court · AIR 1982 Kar 329 : (1982) 1 KarLJ 441
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13 (1) (i) (b), 24, 9
High Courts20 Jan 1982
Abdul Kareem Vs Iswarappa and Others
Karnataka High Court · (1983) CriLJ 114 : (1982) ILR (Kar) 189 : (1982) 1 KarLJ 472
High Courts20 Jan 1982
State of Karnataka Vs Mysore Coffee Curing Works Ltd.
Karnataka High Court · (1984) 54 CompCas 360
Companies Act, 1956 — Section 106, 107, 31, 31 (1)
High Courts19 Jan 1982
Narayan A.H. Vs K.S.T.A.T. and Others
Karnataka High Court · (1982) 1 KarLJ 471
Motor Vehicles Act, 1939 — Section 47
High Courts18 Jan 1982
C.M. Mothimath Vs The State of Karnataka and Others
Karnataka High Court · (1984) 55 STC 138
Constitution of India, 1950 — Article 226Karnataka Sales Tax Act, 1957 — Section 3 A
High Courts18 Jan 1982
Kamalamma Vs Mahadevappa
Karnataka High Court · (1982) 2 KarLJ 233
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts15 Jan 1982
Dyavanagouda Rudragouda Vs V.S. Hubli
Karnataka High Court · (1982) 1 KarLJ 513
Limitation Act, 1963 — Article 26
High Courts15 Jan 1982
Narayanaswamy, M. Vs State of Karnataka and Others
Karnataka High Court · (1982) 2 KarLJ 242
Karnataka Land Reforms Act, 1961 — Section 45
High Courts15 Jan 1982
Subramanyam, G. Vs Divisional Commr., Gulbarga and Another
Karnataka High Court · (1982) 2 KarLJ 287
Karnataka Municipalities (Conditions of Service of Officers and Servants) Rules, 1972 — Rule 12Karnataka Municipalities Act, 1964 — Section 320