High Courts21 Nov 1980
Rangaswamy Vs Thimmakka and Others
Karnataka High Court · (1981) 2 KarLJ 169
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Karnataka High Court judgments, 1980
378 judgments · page 2 of 19
High Courts20 Nov 1980
Guddangouda Tirakangouda Vs Shivappa Guddappa
Karnataka High Court · (1981) 1 KarLJ 29
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts17 Nov 1980
S.R. Rangaiah Vs Senior Regional Transport Officer
Karnataka High Court · AIR 1981 Kar 62 : (1981) ILR (Kar) 299
Motor Vehicles Act, 1939 — Section 33, 33 (1) (b), 60
High Courts17 Nov 1980
Mahadev Narasappa Vs State of Karnataka and Another
Karnataka High Court · (1981) 2 KarLJ 239
High Courts14 Nov 1980Dismissed
Gurusiddappa Vs Bijapur Co-operative Spinning Mills and Others
Karnataka High Court · (1981) ACJ 470
Motor Vehicles Act, 1988 — Section 95
High Courts14 Nov 1980
K. Lakshmansa and Co. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1981) 20 CTR 348 : (1981) 128 ITR 283 : (1981) 5 TAXMAN 272
Income Tax Act, 1961 — Section 10, 2 (1) (b) (ii), 256 (1)
High Courts14 Nov 1980
K.L. Sreenivasulu Vs Commissioner of Income Tax, Karnataka (Central)
Karnataka High Court · (1981) 20 CTR 344 : (1981) 127 ITR 834 : (1981) 5 TAXMAN 306
Income Tax Act, 1961 — Section 139 (8), 217, 271 (1) (a), 273 (b)
High Courts14 Nov 1980
Somashekar B.G. Vs Village Panchayat, Yellavara and Others
Karnataka High Court · (1981) 2 KarLJ 263
General Clauses Act, 1897 — Section 3(26)Transfer of Property Act, 1882 — Section 3
High Courts14 Nov 1980
Hanumanthu S. Vs State of Karnataka and Others
Karnataka High Court · (1981) 1 KarLJ 24
Karnataka Police Act, 1963 — Section 25(2)Karnataka Police Service (Disciplinary Proceedings) Rules, 1965 — Rule 11
High Courts13 Nov 1980
B.J. Chinnappa and etc. Vs Joint Registrar of Co-operative Societies, Mysore and Others
Karnataka High Court · AIR 1981 Kar 185 : (1981) ILR (Kar) 624 : (1981) 1 KarLJ 473
Constitution of India, 1950 — Article 226Karnataka Co-operative Societies Act, 1959 — Section 126 A, 126 A (1) (d)
High Courts13 Nov 1980
Banglore Bottling Co. P. Ltd. Vs Commissioner of Income Tax, Karnataka-II and Another
Karnataka High Court · (1981) 127 ITR 862(1)
Income Tax Act, 1961 — Section 264, 264 (4) (c)
High Courts13 Nov 1980
United India Fire and General Insurance Co. Ltd. and etc. Vs Chennamma and Others
Karnataka High Court · (1982) ACJ 53 : AIR 1982 Kar 1 : (1981) 1 KarLJ 245
Motor Vehicles Act, 1939 — Section 103 A
High Courts11 Nov 1980
The New India Assurance Co. Ltd. Vs Meenaxi
Karnataka High Court · AIR 1981 Kar 68 : (1981) 1 KarLJ 32
Motor Vehicles Act, 1939 — Section 95 (2)
High Courts11 Nov 1980
Shivaji Babu and Others Vs Baliram Somannaa and Others
Karnataka High Court · (1981) 1 KarLJ 53
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts11 Nov 1980
Prabbavati Vs Anton Francis Nazarath
Karnataka High Court · (1981) ACJ 445 : AIR 1981 Kar 74 : (1981) 1 KarLJ 257
Motor Vehicles Act, 1939 — Section 110, 110 B
High Courts11 Nov 1980
Basappa and Another Vs Hulgavva and Another
Karnataka High Court · (1981) 1 KarLJ 123
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Nov 1980
Yamanursab Vs State of Karnataka and Others
Karnataka High Court · (1981) 1 KarLJ 122
Karnataka Land Reforms Act, 1961 — Section 48a(5)
High Courts10 Nov 1980
Mysore Tobacco Co. Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1981) 20 CTR 346 : (1981) 128 ITR 655
Income Tax Act, 1961 — Section 263, 264, 264 (4) (c)
High Courts05 Nov 1980
Madegowda Vs Madegouda and Another
Karnataka High Court · (1981) 1 KarLJ 174
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 16
High Courts04 Nov 1980
Subhash Narayan Rao Vs Kar. Electricity Board and Others
Karnataka High Court · (1981) 1 KarLJ 242
Karnataka Electricity Board Employees Service Regulations — Regulation 86