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Karnataka High Court judgments, 1980

378 judgments · page 10 of 19

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High Courts01 Aug 1980

Sree Vijaya Industries Vs Commercial Tax Officer, Chitradurga

Karnataka High Court · (1980) 2 KarLJ 301 : (1980) 46 STC 427

Karnataka Sales Tax Act, 1957 — Section 12 B (1), 12 B (2), 13 (3)
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High Courts31 Jul 1980

D.M. Rudraiah Vs Registrar, University of Mysore and Others

Karnataka High Court · AIR 1981 Kar 1

Constitution of India, 1950 — Article 226, 227Representation of the Peoples Act, 1951 — Section 33 (5), 36 (4)
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High Courts31 Jul 1980

Reliable Rocks Builders and Suppliers Vs The State of Karnataka and Another

Karnataka High Court · (1982) 49 STC 110

Karnataka Sales Tax Act, 1957 — Section 24 (1), 5 A (1) (a), 6
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High Courts30 Jul 1980

Commissioner of Income Tax Vs Indian Telephone Industries Ltd.

Karnataka High Court · (1981) 5 TAXMAN 155

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High Courts30 Jul 1980

Haji S. Mohammed Ghouse Vs State of Karnataka

Karnataka High Court · (1982) 49 STC 154

Karnataka Sales Tax Act, 1957 — Section 12 B, 12 B, 12 B (2), 22 As, 24 (1)
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High Courts30 Jul 1980

Shivarudrappa, etc. Vs The State of Karnataka and Another

Karnataka High Court · AIR 1981 Kar 10

Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3 (1), 3 (3), 3 (4)
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High Courts29 Jul 1980

The Bangalore University, Bangalore and Another Vs B.P. Puttaraju and Others

Karnataka High Court · AIR 1981 Kar 202 : (1981) ILR (Kar) 1 : (1981) 1 KarLJ 72

Constitution of India, 1950 — Article 226Karnataka State Universities Act, 1976 — Section 12, 62
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High Courts29 Jul 1980

Hegde and Golay Ltd. and Another Vs Employees'' State Insurance Corporation and Another

Karnataka High Court · (1980) 2 KarLJ 265

Employees State Insurance Act, 1948 — Section 45a
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High Courts29 Jul 1980

Parameshwari Bai Vs Muthojirao Scindia

Karnataka High Court · AIR 1981 Kar 40 : (1981) ILR (Kar) 78

Hindu Marriage Act, 1955 — Section 17, 9Penal Code, 1860 (IPC) — Section 494, 495
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High Courts28 Jul 1980

Official Liquidator Vs Maganlal Hirachand Shah and Others

Karnataka High Court · (1980) 2 KarLJ 182

Companies Act, 1956 — Section 542
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High Courts25 Jul 1980

Sangawwa and Others Vs Yemnappa and Another

Karnataka High Court · AIR 1980 Kar 220 : (1980) 2 KarLJ 202

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High Courts23 Jul 1980

B.C. Malliah Vs State of Karnataka

Karnataka High Court · (1981) 47 STC 190

Karnataka Sales Tax Act, 1957 — Section 12 A, 23 (1), 3 B (4)
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High Courts23 Jul 1980

Subramanyachar Vs Ksrtc

Karnataka High Court · (1980) 2 KarLJ 421

Road Transport Corporations Act, 1950 — Section 19
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High Courts23 Jul 1980

I.T.C. Employees Association and Others Vs State of Karnataka and Others

Karnataka High Court · (1981) 1 LLJ 431

Constitution of India, 1950 — Article 226Trade Unions Act, 1926 — Section 12 (3), 18 (3)
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High Courts23 Jul 1980

D.M. Thimmaiah Vs Central Board of Excise and Customs

Karnataka High Court · (1981) ECR 513D

Central Excise Rules, 1944 — Rule 9 (2)
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High Courts23 Jul 1980

Ningappa Sanganabasappa Allapur Vs The Karnataka Appellate Tribunal

Karnataka High Court · AIR 1981 Kar 255

Karnataka Land Reforms (Amendment) Act, 1974 — Section 91, 91 (1)
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High Courts22 Jul 1980

Vishwantah Akhandappa and Others Vs State of Karnataka and Others

Karnataka High Court · (1980) 2 KarLJ 398

Karnataka Municipalities Act, 1964 — Section 315
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High Courts22 Jul 1980

R.C. Hiremath (Patil) Vs The Judicial Magistrate First Class, II Court, Hubli

Karnataka High Court · (1980) 2 KarLJ 297 : (1981) 47 STC 38

Criminal Procedure Code, 1973 (CrPC) — Section 421, 422Karnataka Sales Tax Act, 1957 — Section 13 (3), 13 (3) (b), 13 (4), 15 (2)Penal Code, 1860 (IPC) — Section 63, 65, 67, 70
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High Courts22 Jul 1980

Mahantappa Gurappa Vs Jayanthi Stores

Karnataka High Court · (1980) 2 KarLJ 313

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
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High Courts22 Jul 1980

M. Harry Lawrence Vs State of Karnataka and Others

Karnataka High Court · (1980) 2 KarLJ 396

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