The General Manager, Karnataka State Road Transport Corporation Vs Sangappa Satalingappa Goudar and Others
Karnataka High Court · (1979) ACJ 452 : AIR 1979 Kar 10 : (1979) 1 KarLJ 103
COURT ARCHIVE
326 judgments · page 5 of 17
Karnataka High Court · (1979) ACJ 452 : AIR 1979 Kar 10 : (1979) 1 KarLJ 103
Karnataka High Court · (1979) 38 FLR 158 : (1979) 1 LLJ 192
Karnataka High Court · (1979) 1 TAXMAN 124
Karnataka High Court · (1979) 119 ITR 298
Karnataka High Court · (1979) 117 ITR 497
Karnataka High Court · (1979) CriLJ 603
Karnataka High Court · (1979) 1 TAXMAN 123
Karnataka High Court · (1979) 1 KarLJ 102
Karnataka High Court · (1978) 42 STC 401
Karnataka High Court · (1978) 115 ITR 493
Karnataka High Court · (1979) 1 TAXMAN 130
Karnataka High Court · (1982) 50 STC 24
Karnataka High Court · (1979) 1 KarLJ 101
Karnataka High Court · (1979) 1 TAXMAN 122
Karnataka High Court · (1979) 1 TAXMAN 121
Karnataka High Court · (1979) CriLJ 732
Karnataka High Court · (1978) CriLJ 1837
Karnataka High Court · (1979) 119 ITR 19
Karnataka High Court · AIR 1979 Kar 12
Karnataka High Court · (1979) 1 KarLJ 143