High Courts02 Nov 1978
Harilal Vs Ismailsab
Karnataka High Court · (1979) 1 KarLJ 277
Karnataka Small Cause Courts Act, 1964 — Section 18
COURT ARCHIVE
Karnataka High Court judgments, 1978
326 judgments · page 2 of 17
High Courts02 Nov 1978
Sekrappa and Ors. - Petitioner Vs Belgaum Division Regulated Market Employees Welfare and Credit Co-op. Society and Others
Karnataka High Court · (1979) 1 KarLJ 299
Constitution of India, 1950 — Article 226Karnataka Co-operative Societies Act, 1959 — Section 29a
High Courts27 Oct 1978
Gangadharayya Gurusiddiah Narendramath Vs Land Tribunal, Haliyal and Another
Karnataka High Court · (1979) 2 KarLJ 15
Karnataka Land Reforms Act, 1961 — Section 48a
High Courts27 Oct 1978
Jahirodin Vs Land Tribunal and Others
Karnataka High Court · (1979) 1 KarLJ 207
Karnataka Land Reforms Act, 1961 — Section 45
High Courts25 Oct 1978
Suleman Appasaheb Mulla. Vs Gopal Murari Padiyar Desai and Others
Karnataka High Court · (1979) 1 KarLJ 271
Transfer of Property Act, 1882 — Section 11
High Courts25 Oct 1978
Kanji Moorarji and Others - Petitioner Vs Sripati Venkataramana Hegde
Karnataka High Court · (1979) 1 KarLJ 249
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Oct 1978
Addl. Commissioner of Income Tax, Mysore Vs Bharat Fritz Werner (P) Ltd.
Karnataka High Court · (1979) 118 ITR 25
Companies (Profits) Surtax Act, 1964 — Section 18Income Tax Act, 1961 — Section 2 (5), 2 (8), 256 (1)
High Courts19 Oct 1978
N.G. Venkatarathnam Vs N.S. Nagendra Gupta
Karnataka High Court · AIR 1979 Kar 83 : (1979) ILR (Kar) 646 : (1979) 1 KarLJ 283
Karnataka Debt Relief Act, 1976 — Section 3 (b), 4, 4 (a)
High Courts17 Oct 1978
Shaik Ali Vs Syed Asadullah Hussaini
Karnataka High Court · (1979) 1 KarLJ 419
Civil Procedure Code, 1908 (CPC) — Section 92(2)(Cc)
High Courts17 Oct 1978
Addl. Commissioner of Income Tax, Karnataka Vs Maharashtra Apex Corporation Ltd.
Karnataka High Court · (1979) 116 ITR 616
High Courts13 Oct 1978
Jagadish Patil Vs The State of Karnataka and Others
Karnataka High Court · AIR 1979 Kar 4 : (1981) 1 KarLJ 443
Karnataka Co-operative Societies Act, 1959 — Section 29 C, 30 A, 53 A, 55
High Courts13 Oct 1978
Gopal Rao Vs Land Reforms Tribunal Basavakalyan and Another
Karnataka High Court · (1979) 2 KarLJ 11
Karnataka Land Reforms Act, 1961 — Section 2A(12) 34
High Courts13 Oct 1978
The Writers'' and Artists'' House Building Co-op. Society Ltd. Vs The Joint Registrar of Co-operative Societies and Another
Karnataka High Court · (1979) 1 KarLJ 226
Karnataka Co-operative Societies Act, 1959 — Section 111a
High Courts28 Sept 1978
T.T. Pvt. Ltd. Vs Income Tax Officer, Company Circle-III, Bangalore
Karnataka High Court · (1980) 121 ITR 551
Income Tax Act, 1961 — Section 147 (b), 148, 40 (c), 40 A, 40 A (2) (a)
High Courts21 Sept 1978
Rudrappa P. Vs Mukesh Textiles Mills (P) Ltd.
Karnataka High Court · (1979) 1 KarLJ 16
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts21 Sept 1978
Shivadevi Vs Shivappa R. Mulamuttal
Karnataka High Court · (1979) 1 KarLJ 150
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 50
High Courts20 Sept 1978
Dodda Thimma Naika Vs V. Lakshmaiah and Others
Karnataka High Court · AIR 1979 Kar 68 : (1979) ILR (Kar) 1165 : (1979) 1 KarLJ 289
Limitation Act, 1963 — Section 142, 144, 44
High Courts20 Sept 1978
Gopal Krishna Vishweshar and Others Vs Yellapur Taluka Agricultural Produce Co-op. Mktg. Society Ltd. and Others
Karnataka High Court · (1979) 1 KarLJ 185
Karnataka Co-operative Societies Act, 1959 — Section 69
High Courts18 Sept 1978
Narayana Reddy R.G. Vs Chinnappa and Others
Karnataka High Court · (1979) 1 KarLJ 281
Criminal Procedure Code, 1973 (CrPC) — Section 341
High Courts14 Sept 1978
T. Khande Rao and Sons and etc. Vs State of Karnataka and Others
Karnataka High Court · AIR 1979 Kar 71 : (1979) ILR (Kar) 1097
Constitution of India, 1950 — Article 14, 19, 226, 252 (2), 254 (1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 1 (2)