High Courts19 Jan 1978
Tammanna Parisa Gundale Vs The State of Karnataka and Others
Karnataka High Court · AIR 1978 Kar 199
Bombay Tenancy and Agricultrual Lands Act, 1948 — Section 14, 14 (1)Karnataka Land Reforms Act, 1961 — Section 48 A
COURT ARCHIVE
Karnataka High Court judgments, 1978
326 judgments · page 16 of 17
High Courts18 Jan 1978
Y. Shantha Vs The Selection Committee for Post Graduate Degree and Diploma Courses in Government Medical College and Others
Karnataka High Court · AIR 1978 Kar 66
Constitution of India, 1950 — Article 14, 226, 228AKarnataka Medical College (Selection for Post Graduate Courses) Rules, 1977 — Rule 6 (2), 8 (1), 9 (1)
High Courts18 Jan 1978
S.Y. Modagekar and Sons Vs Commissioner of Commercial Taxes and Another
Karnataka High Court · (1978) 1 KarLJ 161 : (1978) 41 STC 278
Criminal Procedure Code, 1973 (CrPC) — Section 165Karnataka Sales Tax Act, 1957 — Section 28, 28 (2), 28 A (3)
High Courts18 Jan 1978
S. Y. MODAGEKAR and SONS Vs COMMISSIONER OF COMMERCIAL TAXES and Another
Karnataka High Court · (1978) 7 CTR 89(1)
Karnataka Sales Tax Act, 1957 — Section 28, 28 (2), 28 (A) (3)
High Courts18 Jan 1978
S.Y. Modagekar and Sons Vs Commercial Tax Officer (Int.), Northern Zone, Belgaum
Karnataka High Court · (1978) 41 STC 298
Karnataka Sales Tax Act, 1957 — Section 28, 28 (2), 28 (3)
High Courts18 Jan 1978
S.V. Sreekanthayya Vs Lakshmi Hardware Stores and Others
Karnataka High Court · AIR 1978 Kar 100
Civil Procedure Code, 1908 (CPC) — Section 80Karnataka Rent Control Act, 1961 — Section 21 (1) (h)
High Courts17 Jan 1978
Bharamappa and Another Vs State of Karnataka and Others
Karnataka High Court · (1978) 1 KarLJ 380
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 91
High Courts17 Jan 1978
Puttaraju S.P. Vs State of Karnataka and Others
Karnataka High Court · (1978) 1 KarLJ 378
Karnataka Land Reforms Act, 1961 — Section 48a(4)
High Courts17 Jan 1978
Nanaiah Vs The Regional Transport Officer, Coorg Region, Mercara
Karnataka High Court · AIR 1978 Kar 106 : (1978) ILR (Kar) 694 : (1978) 1 KarLJ 229
Motor Vehicles Act, 1939 — Section 31, 31 (1)
High Courts13 Jan 1978
Sanna Basappa Shankarappa Ballagodu Vs Basappa Sathyappa and Others
Karnataka High Court · AIR 1978 Kar 212 : (1978) 1 KarLJ 478
Karnataka Land Reforms Act, 1961 — Section 48 AKarnataka Land Reforms Rules, 1974 — Rule 17
High Courts13 Jan 1978
B. Ignatius Anthoney Jayaraj Vs Immy Margaret Florence
Karnataka High Court · AIR 1978 Kar 69 : (1978) ILR (Kar) 459
Divorce Act, 1869 — Section 18, 19, 19 (2), 19 (3)
High Courts12 Jan 1978
Parvatawwa and Another Vs Kamalawwa and Another
Karnataka High Court · (1978) 1 KarLJ 222
Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts12 Jan 1978
Muhammad Yacoob Hussain Vs Mahendar Kaur and Others
Karnataka High Court · (1978) 1 KarLJ 374
Karnataka Rent Control Act, 1961 — Section 8(2)
High Courts10 Jan 1978
State of Karnataka Vs Shivashankar
Karnataka High Court · (1978) 1 KarLJ 197
Penal Code, 1860 (IPC) — Section 100
High Courts10 Jan 1978
Lingaiah Vs Chikkahonnalagaiah and Others
Karnataka High Court · AIR 1978 Kar 146
Limitation Act, 1908 — Section 116, 120Limitation Act, 1963 — Section 62Transfer of Property Act, 1882 — Section 68, 68 (1) (a)
High Courts10 Jan 1978
Meenakshamma Vs Land Tribunal, Raichur and Others
Karnataka High Court · (1978) 1 KarLJ 220
Karnataka Land Reforms Act, 1961 — Section 66
High Courts09 Jan 1978
A.S. Karachi and Others Vs Commissioner of Agricultural Income Tax and Another
Karnataka High Court · (1978) ILR (Kar) 554 : (1978) 115 ITR 629 : (1978) 1 KarLJ 217
Mysore Agricultural Income Tax Act, 1957 — Section 13, 35
High Courts04 Jan 1978
B. Narasimha Bhandary and Sons Vs State of Karnataka
Karnataka High Court · (1978) 7 CTR 111 : (1978) 41 STC 282
Karnataka Sales Tax Act, 1957 — Section 12 B (1), 12 B (2), 12 B (2)
High Courts04 Jan 1978
B. Narasimha Bhandary and Sons Vs The State of Karnataka
Karnataka High Court · (1978) 7 CTR 111 : (1978) 41 STC 282
Karnataka Sales Tax Act, 1957 — Section 12 B (1), 12 B (2)