High Courts07 Jan 1972Allowed
H.K. Dasappa Setty Vs Vedavathamma and Others
Karnataka High Court · AIR 1972 Kar 283 : (1972) 1 MysLJ 551
Contract Act, 1872 — Section 25 (3)
COURT ARCHIVE
Karnataka High Court judgments, 1972
182 judgments · page 10 of 10
High Courts06 Jan 1972
Commissioner of Income Tax, Mysore Vs United Breweries
Karnataka High Court · (1973) 89 ITR 17
Income Tax Act, 1961 — Section 256 (1), 36 (1) (iii)