COURT ARCHIVE

Karnataka High Court judgments, 1968

144 judgments · page 8 of 8

High Courts12 Jan 1968

Abdur Rahim Ahmed Vs The State of Mysore

Karnataka High Court · AIR 1969 Kar 248 : (1971) 2 MysLJ 422

Constitution of India, 1950 — Article 14, 16, 235, 309, 311Mysore Civil Services Rules, 1958 — Rule 285

High Courts12 Jan 1968

Karnataka High Court · AIR 1969 Kar 6

High Courts12 Jan 1968

Karnataka High Court · (1968) 2 LLJ 450 : (1968) 1 MysLJ 225

Constitution of India, 1950 — Article 235, 309, 311Mysore Civil Services Rules, 1958 — Rule 285

High Courts04 Jan 1968

Karnataka High Court · (1970) 40 CompCas 1154

Companies Act, 1956 — Section 291, 295, 297, 398