High Courts20 Jul 1967
M.D. Krishna Vs M.C. Padma
Karnataka High Court · AIR 1968 Kar 226
Hindu Marriage Act, 1955 — Section 13, 25, 27
COURT ARCHIVE
Karnataka High Court judgments, 1967
172 judgments · page 4 of 9
High Courts20 Jul 1967
Maniyar (R.S.) Vs State of Mysore and Others
Karnataka High Court · (1969) 1 LLJ 486 : (1967) 2 MysLJ 283
Constitution of India, 1950 — Article 309Mysore Civil Services Rules, 1958 — Rule 252, 8, 8 (11)
High Courts20 Jul 1967
Ramachandrappa (T.) Vs State of Mysore
Karnataka High Court · (1968) 2 LLJ 675 : (1967) 2 MysLJ 360
Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 11 (10) (1) (b), 11 (9) (b)
High Courts19 Jul 1967
Gopal Srinivasa Shenoy Vs The State of Mysore
Karnataka High Court · (1968) 21 STC 483
Mysore Sales Tax Act, 1957 — Section 12 (3)Mysore Sales Tax Rules, 1948 — Rule 16, 18
High Courts19 Jul 1967
Banwarilal Nemani Vs State of Mysore
Karnataka High Court · (1968) 22 STC 55
Mysore Sales Tax Act, 1957 — Section 12 (2), 12 (3), 22 (1), 23
High Courts18 Jul 1967
Sajjad (M.G.) Vs State of Mysore and Another
Karnataka High Court · (1968) 2 LLJ 445 : (1967) 2 MysLJ 274
Constitution of India, 1950 — Article 309
High Courts17 Jul 1967
Eastern Engineering Works Vs The State of Mysore
Karnataka High Court · (1967) 2 MysLJ 393 : (1968) 21 STC 193
Mysore Sales Tax Act, 1948 — Section 21 (1), 21 (2)
High Courts14 Jul 1967
G. Venkata Naidu Vs Bellary Central Co-operative Stores Ltd. and Others
Karnataka High Court · AIR 1967 Kar 203 : (1967) 2 MysLJ 256
Constitution of India, 1950 — Article 14, 228Mysore Co-operative Societies Act, 1948 — Section 121, 130, 54
High Courts14 Jul 1967
Workmen of Indian Telephone Industries Ltd. Vs Indian Telephone Industries Ltd.
Karnataka High Court · (1967) 2 LLJ 888
Employees State Insurance Act, 1948 — Section 31 APayment of Bonus Act, 1965 — Section 20, 32, 39
High Courts14 Jul 1967
K. Anantharajaiah Vs Shivaramaiah
Karnataka High Court · AIR 1968 Kar 148 : (1967) 2 MysLJ 369
Evidence Act, 1872 — Section 35, 91
High Courts05 Jul 1967
Balachandra Chengappa Vs Union of India and Others
Karnataka High Court · AIR 1968 Kar 154 : (1967) 2 MysLJ 392
Income Tax Act, 1922 — Section 46 (2), 46 (5A)
High Courts30 Jun 1967
G.S. Kalburgi Vs The Commissioner for Transport in Mysore and Another
Karnataka High Court · AIR 1968 Kar 257 : (1967) 2 MysLJ 267
Motor Vehicles Act, 1939 — Section 33, 33 (1) (b), 35
High Courts30 Jun 1967
Kitti alias Kittaraju and Another Vs Thammaiah Setty and Another
Karnataka High Court · AIR 1967 Kar 243
Criminal Procedure Code, 1898 (CrPC) — Section 173, 200, 207, 207 A, 208Penal Code, 1860 (IPC) — Section 307
High Courts28 Jun 1967
T. Mahalaxmiamma and Others Vs N.S. Radhakrishna Rao and Others
Karnataka High Court · AIR 1968 Kar 229 : (1967) 2 MysLJ 446
High Courts27 Jun 1967
Belgaum Borough Municipality Vs Shridhar Shankar Kundri and Another
Karnataka High Court · AIR 1968 Kar 196 : (1968) CriLJ 952 : (1967) ILR (Kar) 1156 : (1967) 2 MysLJ 299
Prevention of Food Adulteration Act, 1954 — Section 16 (1) (A) (I), 7Prevention of Food Adulteration Rules, 1955 — Rule 18, 7
High Courts23 Jun 1967
P. Janakiram Chetty Vs Punjab National Bank Ltd. and Another
Karnataka High Court · AIR 1968 Kar 56 : (1967) 2 MysLJ 168
Contract Act, 1872 — Section 128, 129, 139, 141
High Courts16 Jun 1967
Doddaiah Vs State of Mysore and Others
Karnataka High Court · AIR 1967 Kar 223 : (1967) 15 FLR 311 : (1967) ILR (Kar) 1150
Constitution of India, 1950 — Article 14, 16, 16 (1), 16 (2), 226
High Courts16 Jun 1967
Doddayya Vs State of Mysore and Others
Karnataka High Court · (1968) 1 LLJ 794
Constitution of India, 1950 — Article 14, 16, 16 (1), 16 (2), 226Mysore Civil Services Rules, 1958 — Rule 5
High Courts15 Jun 1967
President and Directors of the Agricultural Produce Co-operative Marketing Society Ltd. Vs M.K. Mohamed Ali and Others
Karnataka High Court · (1969) CriLJ 701
Criminal Procedure Code, 1973 (CrPC) — Section 253 (1)Penal Code, 1860 (IPC) — Section 11
High Courts14 Jun 1967
R.P. Muniswamappa Vs Eramma
Karnataka High Court · AIR 1968 Kar 8 : (1967) 2 MysLJ 44
Hindu Marriage Act, 1955 — Section 10, 24, 28Karnataka Civil Courts Act, 1964 — Section 19, 19 (1)