High Courts29 Jan 1965
K.S. Lakshminarayana Setty N. Kamakshiah Setty Vs State of Mysore
Karnataka High Court · AIR 1967 Kar 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 80Madras Revenue Recovery Act, 1964 — Section 52
COURT ARCHIVE
Karnataka High Court judgments, 1965
132 judgments · page 7 of 7
High Courts22 Jan 1965
Veerappa Mallappa Hadli and Another Vs Nagappa Fakirappa Hadli and Others
Karnataka High Court · AIR 1965 Kar 292 : (1965) ILR (Kar) 194 : (1965) 1 MysLJ 375
Easements Act, 1882 — Section 13, 13 (e), 13 (f), 7Specific Relief Act, 1877 — Section 52, 57
High Courts20 Jan 1965
Bolandanda Pemmayya and Another Vs Ayaradara Kushalappa
Karnataka High Court · AIR 1966 Kar 13 : (1965) 1 MysLJ 389
High Courts17 Jan 1965
Tirukappa Vs Kamalamma
Karnataka High Court · AIR 1966 Kar 1 : (1965) ILR (Kar) 211 : (1965) 1 MysLJ 329
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 100, 96Hindu Marriage Act, 1955 — Section 10, 28
High Courts15 Jan 1965
H.S. Siddappa Vs Lakshmamma and Another
Karnataka High Court · AIR 1965 Kar 313 : (1965) 1 MysLJ 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 90
High Courts13 Jan 1965
Lalithamma Vs R. Kannan
Karnataka High Court · AIR 1966 Kar 178
Hindu Marriage Act, 1955 — Section 13, 13 (2) (1), 25
High Courts13 Jan 1965
Spencer and Co. Ltd. Vs Industrial Tribunal, Bangalore and Another
Karnataka High Court · (1965) 2 LLJ 1
High Courts12 Jan 1965
Hamjisab Mehamadsab Shahapur and Others Vs State of Mysore
Karnataka High Court · AIR 1966 Kar 20 : AIR 1965 Kar 20 : (1966) CriLJ 36 : (1965) 1 MysLJ 307
Mysore Prohibition Act, 1948 — Section 76 (1) (a)Penal Code, 1860 (IPC) — Section 224, 225
High Courts12 Jan 1965
Chandrashekar Gurupadappa Kaladagi Vs Basawanneppa Shidappa Mali and Others
Karnataka High Court · AIR 1966 Kar 17 : (1965) 1 MysLJ 429
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 53 (1)Limitation Act, 1908 — Section 15 (1)
High Courts11 Jan 1965
Mahadvappa Vs Chanabasappa Purad
Karnataka High Court · AIR 1966 Kar 15 : (1965) ILR (Kar) 50 : (1965) 1 MysLJ 386
High Courts06 Jan 1965
Narayan Nagappa Hegde Vs Shankar Narasimha Bhatta
Karnataka High Court · AIR 1966 Kar 5 : (1965) ILR (Kar) 143 : (1965) 1 MysLJ 223
Civil Procedure Code, 1908 (CPC) — Section 115, 5 (2)Mamlatdars Courts Act, 1906 — Section 23 (2)
High Courts05 Jan 1965
Lakshminarasimhiah and Others Vs Yalakki Gowda
Karnataka High Court · AIR 1965 Kar 310 : (1965) 1 MysLJ 370
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Mysore Tenants (Temporary Protection from Eviction) Act, 1961 — Section 4