High Courts27 Nov 1959
H.V. Rajan Vs C.N. Gopal and Others
Karnataka High Court · AIR 1961 Kar 29 : (1960) ILR (Kar) 151
Mysore House Rent and Accommodation Control Act, 1951 — Section 2 (2), 7 (3)Transfer of Property Act, 1882 — Section 105
COURT ARCHIVE
Karnataka High Court judgments, 1959
111 judgments · page 2 of 6
High Courts27 Nov 1959
Basappa and Others Vs State
Karnataka High Court · AIR 1960 Kar 228 : AIR 1959 Kar 228
Penal Code, 1860 (IPC) — Section 302, 324, 326
High Courts27 Nov 1959
Hajisa Imamsa Kairat and Others Vs Kalyanrao Anantrao Kulkarni
Karnataka High Court · AIR 1961 Kar 86
High Courts26 Nov 1959
M.M. Gandhi Vs State of Mysore
Karnataka High Court · (1960) CriLJ 934
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5 (1) (d), 5 (2), 5 A
High Courts20 Nov 1959
Haji Saleh Mohammed Ahmed Sait and Others Vs M. Enayatulla Mekhri and Others
Karnataka High Court · AIR 1961 Kar 104
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 133 (1), 133 (1) (a), 133 (1) (b)
High Courts18 Nov 1959
The Printers (Mysore) Private Ltd. Vs Pothan Joseph
Karnataka High Court · AIR 1961 Kar 98 : (1960) ILR (Kar) 19
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 132, 133, 133 (1) (c)
High Courts18 Nov 1959
Thayamma Vs Giriyamma and Others
Karnataka High Court · AIR 1960 Kar 176 : (1959) ILR (Kar) 1021
High Courts17 Nov 1959
Hanumanthappa and Another Vs Korisetty Sivalingappa
Karnataka High Court · AIR 1960 Kar 139 : (1959) ILR (Kar) 1019
Land Acquisition Act, 1894 — Section 30
High Courts13 Nov 1959
R. Viswanathan and Others Vs Ruknul-mulk S. Abdul Wajid and Others
Karnataka High Court · AIR 1960 Kar 261
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 132, 133 (1) (b), 133 (1) (c), 226
High Courts11 Nov 1959
Chief Engineer, Southern Army, Poona Vs Harikiratsingh and Others
Karnataka High Court · AIR 1960 Kar 205
Limitation Act, 1908 — Section 178
High Courts06 Nov 1959
Ganapathi Bhatta Vs State of Madras now State of Mysore and Another
Karnataka High Court · AIR 1960 Kar 222 : (1960) ILR (Kar) 130
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Nov 1959
Mahabala Hegde Vs Meenakshi Heggadithi and Others
Karnataka High Court · AIR 1960 Kar 193 : (1960) ILR (Kar) 226
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1908 — Section 120, 144
High Courts03 Nov 1959
Narayana Narasimh Deshpande and Another Vs Kashiraya Sengappa Nisabat and Others
Karnataka High Court · AIR 1961 Kar 35
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts29 Oct 1959
State of Mysore Vs Udipi Co-operative Milk Society Ltd. and Another
Karnataka High Court · AIR 1960 Kar 80 : (1960) CriLJ 494
Prevention of Food Adulteration Act, 1954 — Section 10 (7), 16 (1), 7
High Courts29 Oct 1959
B.V. Huchappa Vs N. Venkataswamy and Others
Karnataka High Court · AIR 1960 Kar 172 : (1960) CriLJ 964
Criminal Procedure Code, 1898 (CrPC) — Section 156 (3), 173, 417 (3)Penal Code, 1860 (IPC) — Section 379, 427, 454
High Courts27 Oct 1959
Deveeramma Vs State
Karnataka High Court · AIR 1960 Kar 199 : AIR 1959 Kar 199 : (1960) CriLJ 1108 : (1959) ILR (Kar) 978
Penal Code, 1860 (IPC) — Section 304
High Courts23 Oct 1959
Union of India Vs Allahabad Faizulhukka Pathan
Karnataka High Court · AIR 1960 Kar 283 : (1959) ILR (Kar) 961
Railways Act, 1890 — Section 55, 77
High Courts23 Oct 1959
State Vs Miya Jani
Karnataka High Court · AIR 1961 Kar 158 : (1961) CriLJ 827
Criminal Procedure Code, 1898 (CrPC) — Section 236, 364Penal Code, 1860 (IPC) — Section 379, 411
High Courts19 Oct 1959
Basappa Veerappa Karni Vs Chanabasappa Shidappa Angadi
Karnataka High Court · AIR 1960 Kar 190
Arbitration Act, 1940 — Section 14, 14 (2), 17, 41Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Oct 1959
Mukta Bai and Ors Vs Kamalaksha and Others
Karnataka High Court · AIR 1960 Kar 182 : (1959) ILR (Kar) 1078
Constitution of India, 1950 — Article 14Hindu Adoption and Maintenance Act, 1956 — Section 20, 21, 22, 22 (1)