High Courts07 Feb 1957
Kapila Bai Vs H.S. Madhava Rao and Others
Karnataka High Court · AIR 1957 Kar 71 : (1957) ILR (Kar) 14 : (1957) 35 MysLJ 107
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54Stamp Act, 1899 — Section 2 (15)
COURT ARCHIVE
Karnataka High Court judgments, 1957
63 judgments · page 4 of 4
High Courts05 Feb 1957
Narasimiah Vs Venkatappa and Another
Karnataka High Court · AIR 1957 Kar 86 : (1957) ILR (Kar) 9 : (1957) 35 MysLJ 85
Dekhan Agriculturists Relief Act, 1879 — Section 10 AMysore Agriculturists Relief Act, 1928 — Section 2, 4, 5
High Courts04 Jan 1957
Gaviya and Another Vs Lingiah
Karnataka High Court · AIR 1957 Kar 65 : (1957) ILR (Kar) 1 : (1957) 35 MysLJ 110
Transfer of Property Act, 1882 — Section 74, 75, 91, 92