High Courts08 Sept 1955
Pattada Uthayya Vs Pattada Somayya and Others
Karnataka High Court · AIR 1955 Kar 149
Companies Act, 1913 — Section 271 (1), 4 (2), 4 (3)
COURT ARCHIVE
Karnataka High Court judgments, 1955
59 judgments · page 2 of 3
High Courts06 Sept 1955
Chikka Veerasetty Vs Nanjundachari and Another
Karnataka High Court · AIR 1955 Kar 139
Evidence Act, 1872 — Section 65, 74
High Courts05 Sept 1955
State of Coorg Vs P.K. Assu and Another
Karnataka High Court · AIR 1956 Kar 31 : (1956) CriLJ 539
High Courts22 Aug 1955
Katappa and Others Vs Serappa Sakalathi Rangappa and Another
Karnataka High Court · AIR 1955 Kar 131 : (1955) CriLJ 1509
Penal Code, 1860 (IPC) — Section 427, 447
High Courts19 Aug 1955
A.G. Venkatasubbiah Vs State of Mysore
Karnataka High Court · AIR 1955 Kar 137
Constitution of India, 1950 — Article 226Mysore Service Regulations — Regulation 223
High Courts16 Aug 1955
State of Mysore Vs Sanjeeva
Karnataka High Court · (1955) 08 KAR CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 193, 438, 512Penal Code, 1860 (IPC) — Section 114, 302
High Courts16 Aug 1955
M. Khivaraj Vs State of Mysore
Karnataka High Court · AIR 1955 Kar 129 : (1955) CriLJ 1503
Penal Code, 1860 (IPC) — Section 411
High Courts16 Aug 1955
Kariyappa and Others Vs Somanna
Karnataka High Court · AIR 1955 Kar 138 : (1955) CriLJ 1611
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 160, 323, 352
High Courts09 Aug 1955
E. Venkataramiah Vs Vanajakshammna
Karnataka High Court · AIR 1956 Kar 8
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11 (2), 47
High Courts09 Aug 1955
M.C. Chikkananjundappa Vs D.K. Pillanna and Others
Karnataka High Court · AIR 1955 Kar 128
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 3
High Courts08 Aug 1955
M.R. Puttiah and Another Vs Mysore City Municipality and Another
Karnataka High Court · AIR 1955 Kar 121
Constitution of India, 1950 — Article 14, 19Mysore House Rent and Accommodation Control Act, 1951 — Section 20
High Courts02 Aug 1955
Karibasappa Vs Jademallappa and Others
Karnataka High Court · AIR 1955 Kar 140
Court Fees Act, 1870 — Section 11 B
High Courts02 Aug 1955
Aswathe Vs S. Shamiah and Another
Karnataka High Court · AIR 1955 Kar 143
Court Fees Act, 1870 — Section 11 B
High Courts02 Aug 1955
Manasarovar Agencies Vs Governor-General in Council, Dominion of India, New Delhi and Others
Karnataka High Court · AIR 1955 Kar 123
Limitation Act, 1908 — Section 31Railways Act, 1890 — Section 61, 64
High Courts28 Jul 1955
Damodara Sastry Vs Nilgiri Sanjiviah
Karnataka High Court · AIR 1955 Kar 141
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jul 1955
Devaralinga Gowda and Another Vs Puttaswamy Gowda and Others
Karnataka High Court · AIR 1955 Kar 133
High Courts26 Jul 1955
Munithayamma and Another Vs Muddobalappa
Karnataka High Court · AIR 1955 Kar 135 : (1955) CriLJ 1512
Criminal Procedure Code, 1898 (CrPC) — Section 200, 435Penal Code, 1860 (IPC) — Section 499, 500
High Courts25 Jul 1955
A. Venkataramiah Vs Channiah and Others
Karnataka High Court · AIR 1955 Kar 144 : (1955) CriLJ 1613
Criminal Procedure Code, 1898 (CrPC) — Section 250 (1), 250 (2)Penal Code, 1860 (IPC) — Section 323, 352
High Courts22 Jul 1955
Public Prosecutor Vs Mullangi Soolappa
Karnataka High Court · AIR 1955 Kar 151 : (1955) CriLJ 1614 : (1956) 7 STC 22
Madras General Sales Tax Rules, 1939 — Rule 28, 28B
High Courts12 Jul 1955
Chellaradh and Co. Ltd. Vs M.V.K. Sundaram and Another
Karnataka High Court · AIR 1955 Kar 122
Companies Act, 1913 — Section 162