High Courts27 Feb 1953
Muniappa and Others Vs Subrahmanyaswaraswami Bank and Others
Karnataka High Court · AIR 1954 Kar 52 : AIR 1953 Kar 52 : (1954) ILR (Kar) 95
Provincial Insolvency Act, 1920 — Section 17, 43 37
COURT ARCHIVE
Karnataka High Court judgments, 1953
58 judgments · page 3 of 3
High Courts26 Feb 1953
J. Ramgopal Vs H. Misrilal and Sons
Karnataka High Court · AIR 1953 Kar 127
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, 60
High Courts19 Feb 1953
B. Rajeswariamma Vs K.M. Viswanath
Karnataka High Court · AIR 1954 Kar 31
Criminal Procedure Code, 1898 (CrPC) — Section 488Mysore Hindu Women Right to Property Act, 1933 — Section 23
High Courts18 Feb 1953
A.B. Hanumantha Setty Vs H.S. Anantiah Setty
Karnataka High Court · AIR 1953 Kar 106
Civil Procedure Code, 1908 (CPC) — Section 151, 152Mysore Legal Practitioners Rules — Rule 20
High Courts09 Feb 1953
Hutcheeregowda and Others Vs Sanjeevagowda and Others
Karnataka High Court · AIR 1954 Kar 167
High Courts06 Feb 1953
Tharumal Bhajandas Vs K. Narasimhiah
Karnataka High Court · AIR 1954 Kar 114 : AIR 1953 Kar 114 : (1953) ILR (Kar) 662
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 46
High Courts06 Feb 1953
Narasimhaiah Vs Chikkathimmaiah
Karnataka High Court · AIR 1954 Kar 115 : (1955) 33 MysLJ 42
High Courts05 Feb 1953
Rudrappa Vs Puttalakshamma
Karnataka High Court · AIR 1954 Kar 118
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7C (2)A, Order 34 Rule 7C (2)B
High Courts02 Feb 1953
C.D. Deviah and Another Vs Karigowda
Karnataka High Court · AIR 1954 Kar 128
Hindu Women Rights Act, 1933 — Section 6 (1)
High Courts30 Jan 1953
V. Seetharama Rao Vs Government of Mysore
Karnataka High Court · AIR 1954 Kar 9
Criminal Procedure Code, 1898 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 415, 417
High Courts22 Jan 1953
T.S. Nateshmurthy and Others Vs Government of Mysore
Karnataka High Court · AIR 1954 Kar 87 : AIR 1953 Kar 87
High Courts21 Jan 1953
Manche Gowda Vs Basamma
Karnataka High Court · AIR 1954 Kar 88 : AIR 1953 Kar 88 : (1953) ILR (Kar) 604
Mysore Hindu Women Right to Property Act, 1933 — Section 10 (2), 8 (2) (b)
High Courts15 Jan 1953
Rajammal Vs Mariyammal and Another
Karnataka High Court · AIR 1954 Kar 38 : (1953) ILR (Kar) 588 : (1954) 32 MysLJ 101
High Courts15 Jan 1953
State of Mysore Vs Mahadevappa
Karnataka High Court · AIR 1953 Kar 146 : (1953) ILR (Kar) 329
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417, 438
High Courts13 Jan 1953
Thimmarayappa Vs Narayanappa and Others
Karnataka High Court · AIR 1954 Kar 89 : (1953) ILR (Kar) 578 : (1955) 33 MysLJ 4
Easements Act, 1882 — Section 60, 61Specific Relief Act, 1877 — Section 21 (d), 21 (g)
High Courts12 Jan 1953
H.R. Snow Vs P.C. Bose
Karnataka High Court · AIR 1954 Kar 132
Mysore House Rent Control Order, 1948 — Section 4
High Courts06 Jan 1953
Siddaveerappa and Another Vs Jalal Khan and Another
Karnataka High Court · AIR 1953 Kar 87 : (1953) ILR (Kar) 570 : (1954) 32 MysLJ 98
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts05 Jan 1953
S. Ramanna and Others Vs Abbas Hussain
Karnataka High Court · AIR 1954 Kar 133
Mysore Insolvency Act, 1925 — Section 75 (1), 75 (3)