High Courts06 Jan 1950
Hanumanthaiya Vs Thavakal San and Another
Karnataka High Court · AIR 1950 Kar 9
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108 (c)
COURT ARCHIVE
Karnataka High Court judgments, 1950
43 judgments · page 3 of 3
High Courts06 Jan 1950
Rukn-ul-Mulk S. Abdul Wajid and Others Vs Gajambal Ramalingam and Others
Karnataka High Court · AIR 1950 Kar 57
Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263
High Courts03 Jan 1950
H. Sahadeviah and Another Vs Venkatamma
Karnataka High Court · AIR 1950 Kar 21
Criminal Procedure Code, 1898 (CrPC) — Section 263, 263 (h), 537