Tribunals and Commissions03 Jul 2019Dismissed/ Allowed
Commissioner Of Income Tax Vs M/s Transcend India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0127
Income Tax Rules, 1962 — Rule 46A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 584 of 592
Tribunals and Commissions03 Jul 2019 Allowed
Iffco Tokio General Insurance Co. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0126
Income Tax Act, 1961 — Section 37, 134(4), 143(2), 143(3), 147, 148, 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ITO And Others Vs Sameer Akhil Kachru And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0125
Income Tax Act, 1961 — Section 54F, 143(2), 143(3), 234B, 234C
Tribunals and Commissions03 Jul 2019 Allowed
Nanak Chand Bansal Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0124
Income Tax Act, 1961 — Section 132, 140, 142(1), 143(2), 153A(1)(a)
Tribunals and Commissions03 Jul 2019 Allowed
Tng Retails India Pvt. Ltd Vs JCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0123
Income Tax Act, 1961 — Section 68, 115BE, 115BBE, 139(1), 234B, 250(6), 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ACIT Vs M/s. Brentwoods International Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0122
Income Tax Act, 1961 — Section 133(6)
Tribunals and Commissions03 Jul 2019 Allowed
Anil Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0121
Income Tax Act, 1961 — Section 250(6), 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ACIT Vs Parag Dalmia
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0120
Income Tax Act, 1961 — Section 69, 143(3), 153A, 271(1)(c)
Tribunals and Commissions03 Jul 2019 Allowed
Rishabh Buildwell P. Ltd And Others Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0119
Income Tax Act, 1961 — Section 132, 132(1), 132(4), 132A, 139, 139(1), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 271(1)(c), 271AAB, 271(1B)
Tribunals and Commissions02 Jul 2019Dismissed
Income Tax Officer Vs M/s. Modipon Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0139
Income Tax Act, 1961 — Section 80VVA, 143(3), 209, 217, 273
Tribunals and Commissions02 Jul 2019Dismissed
DCIT Vs M/s. Punj Lloyd Aviation Private Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0138
Income Tax Act, 1961 — Section 14AEvidence Act, 1872 — Section 114Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions02 Jul 2019Dismissed
ITO Vs M/s Nirvan Clothing Co. Pvt Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0137
Tribunals and Commissions02 Jul 2019Dismissed
DCIT Vs Onicra Credit Rating Agency Of India Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0136
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 43B, 142(1), 143(2)
Tribunals and Commissions02 Jul 2019 Allowed
Income Tax Officer Vs Mool Chand
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0135
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions02 Jul 2019 Allowed
Netambit Info source EServices Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0134
Income Tax Act, 1961 — Section 40(a)(ia), 271, 271(1)(c), 274
Tribunals and Commissions02 Jul 2019 Allowed
Mohan Energy Corporation Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0133
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2)
Tribunals and Commissions02 Jul 2019Dismissed
Pushpender Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0132
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 149, 150(2), 251
Tribunals and Commissions02 Jul 2019 Allowed
Devender Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0131
Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions02 Jul 2019 Allowed
Puja Kashyap Modi Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0130
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions01 Jul 2019 Allowed
Sumitomo Corporation And Others Vs DDIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0190
Income Tax Act, 1961 — Section 9(1)(vii), 28, 30D, 31D, 32D, 33D, 34D, 35D, 36D, 37D, 38D, 39D, 40D, 41D, 42D, 43D, 44D, 44DA, 115A, 139(1), 142(1), 143(1)(a), 143(2), 195, 208, 209, 209(1), 209(1)(d), 234A, 234B, 234C, 234D, 244A, 271 (1)(c)Foreign Exchange Regulation Act, 1973 — Section 29(l)(a)