Tribunals and Commissions09 Jul 2019Partly Allowed
Aggarwal Associates Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0160
Income Tax Act, 1961 — Section J42(1), 44AB, 132, 142(1}, 143(2), 143(3), 145(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 582 of 592
Tribunals and Commissions09 Jul 2019 Allowed
NGK Spark Plugs P. Ltd Vs Dy. Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0159
Income Tax Act, 1961 — Section 115JB
Tribunals and Commissions09 Jul 2019 Allowed
State Bank Of India Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0158
Income Tax Act, 1961 — Section 10(5), 139, 201(1), 201(1A)
Tribunals and Commissions09 Jul 2019Dismissed
DCIT Vs MGF Motors Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0157
Finance Act, 2001 — Section 14AIncome Tax Act, 1961 — Section 14A, 36(1)(iii)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions09 Jul 2019Dismissed
DCIT Vs M/s Mahagun Real Estate Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0156
Tribunals and Commissions09 Jul 2019Partly Allowed
Ved Parkash Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0155
Tribunals and Commissions09 Jul 2019 Allowed
Schleicher India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0154
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions09 Jul 2019 Allowed
Mahaveer Forginings Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0153
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions09 Jul 2019 Allowed
M/s. City Wines Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0152
Income Tax Act, 1961 — Section 40A(3), 143(3)
Tribunals and Commissions09 Jul 2019Partly Allowed
Raj Kumar Jain Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0151
Income Tax Act, 1961 — Section 40A(3), 48(3), 143(3)
Tribunals and Commissions09 Jul 2019Dismissed
Durga Ferrous P. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0150
Income Tax Act, 1961 — Section 68, 139(1), 143(3), 147, 148
Tribunals and Commissions09 Jul 2019Dismissed
Nikhil Luthra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0149
Income Tax Act, 1961 — Section 41(1), 143(3), 143(2)
Tribunals and Commissions09 Jul 2019 Allowed
Manoj Kumar Tiwari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0148
Income Tax Act, 1961 — Section 142(1), 144, 147, 148
Tribunals and Commissions08 Jul 2019 Allowed
Nikunj Jajodia Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0169
Income Tax Act, 1961 — Section 37(1), 57(1), 143(2)
Tribunals and Commissions08 Jul 2019 Allowed
M/s. Sharpline Network Pvt Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0168
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions08 Jul 2019 Allowed
Geeta Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0167
Tribunals and Commissions08 Jul 2019 Allowed
Jai Pal Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0166
Tribunals and Commissions08 Jul 2019 Allowed
Neena Sinha Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0165
Tribunals and Commissions08 Jul 2019 Allowed
Poonam Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0164
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions08 Jul 2019Dismissed/ Allowed
Chander Bhan Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0163
Income Tax Act, 1961 — Section 144, 147