Tribunals and Commissions17 Jul 2019Allowed
American Express (I) P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0014
Income Tax Act, 1961 — Section 10A, 92CA, 133(6), 143(3), 144CIncome Tax Rules, 1962 — Rule 108(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,999 judgments · page 538 of 550
Tribunals and Commissions16 Jul 2019 Allowed
(Late) Shri Mahipal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0013
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Gurinder Singh Dillon Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0012
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Aruna Gaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0011
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions16 Jul 2019 Allowed
Satish Kumar Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0010
Income Tax Act, 1961 — Section 250(6), 271(1)(c)
Tribunals and Commissions15 Jul 2019 Allowed
Income Tax Officer Vs AASl (India) Properties In Infrastructure Private Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 131, 132, 133A, 133(6), 142(1), 143(2), 143(3), 147, 148
Tribunals and Commissions15 Jul 2019Allowed
M/s Rita Plastics Pvt. Ltd Vs Income Tax Officer, Ward
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0008
Income Tax Act, 1961 — Section 41(1), 143(3)
Tribunals and Commissions12 Jul 2019 Allowed
Alfa Bhoj Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0035
Income Tax Act, 1961 — Section 37, 40A(3), 69, 143(3), 153A, 271(1)(c), 274
Tribunals and Commissions12 Jul 2019Partly Allowed
Asstt. Commissioner Of Income Tax Vs M/S Triveni Motors
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0034
Income Tax Act, 1961 — Section 43BIncome-Tax Rules, 1962 — Rule 46A, 46A(3)
Tribunals and Commissions12 Jul 2019Allowed
Ganesh Arora Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0033
Income Tax Act, 1961 — Section 69, 127(2), 132, 142(1), 143(2), 143(3)
Tribunals and Commissions12 Jul 2019Dismissed
Gaurav Garg Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0032
Income Tax Act, 1961 — Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C
Tribunals and Commissions12 Jul 2019Dismissed
DCIT Vs M/S. Metlife Global Operations Support Centre Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0031
Tribunals and Commissions12 Jul 2019Dismissed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0030
Income Tax Act, 1961 — Section 69, 148
Tribunals and Commissions12 Jul 2019Dismissed
Income Tax Officer Vs M/S Society For Participatory Research In Asia
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0029
Income Tax Act, 1961 — Section 2(15), 11, 12, 143(3), 271(1)(c)
Tribunals and Commissions12 Jul 2019Dismissed/Allowed
Vijay Sachdev Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0028
Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 154Income-Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions12 Jul 2019Dismissed
M/S Rural Communication AND Marketing Pvt.Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0027
Income Tax Act, 1961 — Section 32, 143(3), 271(1)(c)Income-Tax Rules, 1962 — Rule 5
Tribunals and Commissions12 Jul 2019Allowed
M/S Tara Mercantile Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0026
Income Tax Act, 1961 — Section 56(2)(viia), 56(2)(viib), 68, 142(1), 143(2), 143(3)Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions12 Jul 2019Dismissed
Addl. CIT And Others Vs M/s Oriflame India Pvt. Ltd. (in respect Of erstwhile Silver Oak Labotaries Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0025
Tribunals and Commissions12 Jul 2019Dismissed
ACIT Vs M/s. Minda Corporation Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0024
Income Tax Act, 1961 — Section 14A, 132(1), 143(1), 143(3), 153A
Tribunals and Commissions12 Jul 2019Partly Allowed
Pawan Kumar Singhal Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0023
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 143(3), 146, 201(2), 234A, 234B, 234C, 245HA, 246, 246A, 246A(1), 248, 249, 249(1)(a), 250, 250(4), 250(5), 250(6), 251, 251(1)(a), 251(1)(b), 251(2), 270AA(1)