Tribunals and Commissions16 Nov 2022Allowed
Gopuri Charitable Trust Vs DCIT CPC
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0029
Income Tax Act, 1961 — Section 11, 12A, 13, 35A, 35AC, 80G, 80GGA, 143(1), 143(1)(a), 154
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 485 of 592
Tribunals and Commissions15 Nov 2022Allowed
Shashi Garg Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0041
Income Tax Act, 1961 — Section 69A, 115BBE, 271AAC(1), 274
Tribunals and Commissions15 Nov 2022Partly Allowed
Matrix Cellular (International) Services Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0040
Income Tax Act, 1961 — Section 28, 36(l)(vii), 37, 37(1), 143(3), 234A, 234B, 271(1)(c)
Tribunals and Commissions15 Nov 2022Dismissed
ACIT Vs DLF Homes Kokapet Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0039
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions15 Nov 2022Partly Allowed
Perminder Kaur Matharo Vs I.T.O
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0038
Income Tax Act, 1961 — Section 69A, 115BBE
Tribunals and Commissions15 Nov 2022Allowed
Reebok India Company Vs J.C.I.T
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0037
Income Tax Act, 1961 — Section 133A, 192(1A), 194I, 194C, 200A, 201(1), 201(1A), 201(3), 201(3)(i), 201(3)(ii), 271H
Tribunals and Commissions15 Nov 2022Partly Allowed
Income Tax Officer Vs Har Karan Singh
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0036
Income Tax Act, 1961 — Section 46A(3), 69, 69A, 69C, 142(1), 143(2)
Tribunals and Commissions15 Nov 2022Partly Allowed
M/S. DSD Homes Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0035
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions15 Nov 2022Partly Allowed
Gryphon Appliances Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0034
Income Tax Act, 1961 — Section 37(1), 143(1), 143(3), 194H
Tribunals and Commissions15 Nov 2022Partly Allowed/Dismissed
Addl. CIT Vs Prasandi Builders (P) Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0033
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(22), 2(22)(e), 2(32), 68, 133(6), 143(3), 145, 145A
Tribunals and Commissions15 Nov 2022Allowed
DCIT Vs AGC Reality Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0032
Income Tax Act, 1961 — Section 69A, 132, 132(1), 153A
Tribunals and Commissions14 Nov 2022Allowed
CHW FORGE Pvt. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0048
Income Tax Act, 1961 — Section 40(a)(i), 143, 143(3), 263
Tribunals and Commissions14 Nov 2022Allowed
Rahul Mehandiratta Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0047
Income Tax Act, 1961 — Section 69, 254(2)
Tribunals and Commissions14 Nov 2022Allowed
Parasmani (Trust) Vs ITO(E)
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0046
Income Tax Act, 1961 — Section 48, 68, 69A, 115BBE, 139(1), 142(1), 144, 147
Tribunals and Commissions14 Nov 2022Allowed
NCML Varanasi Private Limited Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0045
Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 143(1)
Tribunals and Commissions14 Nov 2022Allowed
M/S Ghaziabad Development Authority Vs JCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0044
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 12AA, 143(3), 147, 148, 149, 150, 151, 234A, 234B, 234C, 234D
Tribunals and Commissions14 Nov 2022Allowed
M/S Krishak Bharati Cooperative Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0043
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 90, 143(3), 263
Tribunals and Commissions14 Nov 2022Dismissed
Popular Front Of India Vs C.I.T[Exemptions]
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0042
Income Tax Act, 1961 — Section 12A, 12AA, 12AA(3), 12AA(4), 12AA(4)(a), 12AA(4)(b), 13(1)(b)Unlawful Activities (Prevention) Act, 1967 — Section 3(1)
Tribunals and Commissions11 Nov 2022Allowed
M/S Vatika Hotels Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0022
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 35D, 57(ii)
Tribunals and Commissions11 Nov 2022Allowed
M/S Vatika Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0021
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 48, 69, 115BBE, 132, 132(4), 133A