Tribunals and Commissions22 Nov 2022Allowed
Mehra And Sistani Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0064
Income Tax Act, 1961 — Section 14A, 143(1)
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 484 of 592
Tribunals and Commissions22 Nov 2022Dismissed
ACIT Vs Nagar Dairy Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0063
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 40A(3), 131, 132(1), 133A, 143(3), 144, 153A, 153C, 153C(1), 153CQ, 250, 271(1)(c)
Tribunals and Commissions22 Nov 2022Allowed
Suzuki Motorcycles (1) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0062
Income Tax Act, 1961 — Section 92, 92B, 92CA(3), 143(3), 144C, 153(1)
Tribunals and Commissions21 Nov 2022Dismissed
ITO Vs Hanuman Pulses Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0076
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions21 Nov 2022Allowed
Rahul Mittal Vs Pr. C.I.T-10
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0075
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(3), 263, 263(1)
Tribunals and Commissions21 Nov 2022Dismissed
Jyoti Metal & Allied Industries (P) Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0061
Income Tax Act, 1961 — Section 24(1)(vi), 234B
Tribunals and Commissions21 Nov 2022Dismissed
DCIT Vs BDR Builders & Developers P. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0060
Income Tax Act, 1961 — Section 68, 131, 131(1A), 132, 133(6), 142(1), 143, 143(1), 143(2), 143(3), 153A, 156, 250, 254
Tribunals and Commissions21 Nov 2022Allowed
Bijendra Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0059
Income Tax Act, 1961 — Section 69, 142(1), 143(2), 143(3), 144, 147, 148
Tribunals and Commissions21 Nov 2022Partly Allowed
Akash Juneja Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0058
Income Tax Act, 1961 — Section 48, 50C, 50C(1), 144A
Tribunals and Commissions21 Nov 2022Dismissed
M/S Guardian Nutrition & Health Supplements Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0057
Income Tax Act, 1961 — Section 28, 36, 36(1)(iii), 40(a)(i), 40(b)(iv), 260A
Tribunals and Commissions18 Nov 2022Dismissed
Mothers Pride Educational Personna Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0049
Income Tax Act, 1961 — Section 132, 132(4), 139(1), 143(3), 271(2), 271AAA, 271AAA(2), 271AAB(b)
Tribunals and Commissions17 Nov 2022Allowed
M/S. TSH Gems & Jewellery Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0056
Income Tax Act, 1961 — Section 68, 115BBE, 147, 148, 250(4)
Tribunals and Commissions17 Nov 2022Allowed
Arif Khan Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0055
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 144, 147, 148, 151, 234A, 234B, 234C
Tribunals and Commissions17 Nov 2022Dismissed
Bsm Developmers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0054
Income Tax Act, 1961 — Section 36, 37, 143, 143(3)
Tribunals and Commissions17 Nov 2022Dismissed
Income Tax Officer Vs Kabir Foods Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0053
Income Tax Act, 1961 — Section 131(1A), 147, 148
Tribunals and Commissions17 Nov 2022Allowed
Kesri Steels Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0052
Income Tax Act, 1961 — Section 68, 131, 132, 133(6), 139, 142(1), 143(1), 143(3), 147, 148, 151, 153C(1)
Tribunals and Commissions17 Nov 2022Dismissed
Midland Credit Management India Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0051
Income Tax Act, 1961 — Section 10A, 92CA(3), 143(3)
Tribunals and Commissions17 Nov 2022Allowed
Golden Central Foods Products P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0050
Income Tax Act, 1961 — Section 133(6), 143(2), 147, 148
Tribunals and Commissions16 Nov 2022Dismissed
Lal Mahal Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0031
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions16 Nov 2022Dismissed
Alchemist Lifesciences Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0030
Income Tax Act, 1961 — Section 271(1)(c)