Tribunals and Commissions07 Jun 2023
Addl. Cit Vs Hindustan Coca Cola Beverages Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0053
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 143(3), 195, 271(1)(c)
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 450 of 592
Tribunals and Commissions06 Jun 2023Dismissed
DCIT Vs Gurcharna Kumar Sethi
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0067
Income Tax Act, 1961 — Section 143(3), 153A, 153C
Tribunals and Commissions06 Jun 2023Partly Allowed
Motorola Solutions India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0066
Income Tax Act, 1961 — Section 37(1), 43B(f), 143(2), 143(3), 144C, 147, 148, 151, 234B, 234D, 244A, 271(1)(c)
Tribunals and Commissions06 Jun 2023Dismissed
Baker Hughes Energy Technologies UK Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0065
Income Tax Act, 1961 — Section 5, 9, 28, 41, 43, 43A, 44BB, 44BB(1), 90, 133(6), 270A
Tribunals and Commissions06 Jun 2023Dismissed
Anand Kumar Jain Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0063
Tribunals and Commissions05 Jun 2023Allowed
DCIT Vs M/S Chadha Sugars And Industries Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0062
Income Tax Act, 1961 — Section 115JB, 143(3)
Tribunals and Commissions05 Jun 2023Allowed
Charangath Velayudhan Jayarajan Vs Dy. C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0061
Tribunals and Commissions05 Jun 2023Dismissed
Avery Dennison (India) Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0060
Income Tax Act, 1961 — Section 92C, 92CA(1), 144C, 234B
Tribunals and Commissions01 Jun 2023Partly Allowed
Assistant Commissioner Of Income Tax Vs M/S The Fertilizer Corporation Of India
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 2(11), 32, 32(1), 32(1)(iii), 41(2), 43B, 43B(d), 43B(e), 43(6), 50, 139(1), 143, 143(1), 143(3), 147
Tribunals and Commissions31 May 2023Allowed
M/S. Cantabil Retail India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0114
Income Tax Act, 1961 — Section 149, 149(1), 194C, 194I, 200, 201(1), 201(1A), 201(3), 201(3)(i), 201(3)(ii)
Tribunals and Commissions31 May 2023Partly Allowed
M/S Delta Colonizers Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0113
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 24, 24(a), 143(3)
Tribunals and Commissions31 May 2023Allowed
Netafim Ltd. Vs Deputy Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0112
Tribunals and Commissions31 May 2023Partly Allowed
Avantha Realty Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0111
Income Tax Act, 1961 — Section 43(5), 73
Tribunals and Commissions31 May 2023Allowed
M/S. BLP Vayu (Project-1) Pvt. Ltd. Vs PCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0110
Income Tax Rules, 1962 — Rule 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 142(1), 143(3), 263
Tribunals and Commissions31 May 2023Dismissed
ACIT Vs Bellsonica Auto Component Sh. India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0109
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139, 143(1)
Tribunals and Commissions31 May 2023Dismissed
I.T.O Vs M/S Central Plastics Pvt Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0108
Income Tax Act, 1961 — Section 68, 69, 133(6)
Tribunals and Commissions31 May 2023Allowed/Dismissed
M/S. Brahmaputra Infrastructure Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0107
Income Tax Act, 1961 — Section 133(6), 143(3), 153A, 153D
Tribunals and Commissions30 May 2023Partly Allowed
Perfetti Van Melle India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0119
Income Tax Act, 1961 — Section 80IC, 80HHC, 80HHC(3), 92, 92B, 98B(1), 92F(v), 145A
Tribunals and Commissions30 May 2023Dismissed
ACIT Vs Elentee India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0118
Income Tax Act, 1961 — Section 37(1), 43A, 143(3), 145(3)
Tribunals and Commissions30 May 2023Dismissed
C & C Constructions Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0117
Income Tax Act, 1961 — Section 2(24), 2(24)(x), 24(a), 36(1)(va), 43B, 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a)(ii), 143(1)(a)(iv), 143(2), 143(3)Payment of Wages Act, 1936 — Section 5