Tribunals and Commissions12 Jun 2023Allowed
Sentinel Consultants P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0039
Income Tax Act, 1961 — Section 30, 36, 36(1)(va), 37(1), 40(a)(ia), 43B, 44AB, 143(1), 143(1)(a)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 449 of 592
Tribunals and Commissions12 Jun 2023Allowed
Sumitra Devi Mehta Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0038
Income Tax Act, 1961 — Section 54, 143(2), 143(3), 148, 159, 292B, 292BB
Tribunals and Commissions12 Jun 2023Allowed
Caritas India Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0037
Income Tax Act, 1961 — Section 11(5), 143(3)
Tribunals and Commissions09 Jun 2023Dismissed
DCIT Vs M/S. S. G. Portfolio (P.) Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0046
Income Tax Act, 1961 — Section 68, 132(1), 143(3), 153C, 250(4), 260A
Tribunals and Commissions09 Jun 2023Dismissed
DCIT Vs Avantha Realty Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0045
Income Tax Act, 1961 — Section 2(14), 14A, 45, 47(v), 115JB, 115JB(2), 115JB(2)(c)
Tribunals and Commissions09 Jun 2023Allowed
Jagdeep Bhargava Vs Pr. C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0044
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 50CA, 56(2)(vii)(c), 143(1), 143(3), 147, 263, 263(1), 271(1)
Tribunals and Commissions09 Jun 2023Dismissed
DCIT Vs Bawa Jewellers Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0043
Income Tax Act, 1961 — Section 44AB, 68, 69, 69A, 69B, 69C, 69C, 69D, 115BBE, 132, 143(3)
Tribunals and Commissions09 Jun 2023Allowed
Ujjwal Microfinance Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0042
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 80I, 80HH, 142(1), 144, 147, 148, 148(2), 151(1)
Tribunals and Commissions08 Jun 2023Dismissed
SBS International P. Ltd. Vs Assistant Director Of Income Tax
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0052
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)
Tribunals and Commissions08 Jun 2023Dismissed
Navdeep Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0051
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 8Income Tax Act, 1961 — Section 14(3)(v)(d), 43(5)(d), 44AF, 69A, 139(1), 142(1)(iii)(a), 147, 148, 151, 151(2)
Tribunals and Commissions08 Jun 2023Dismissed
ACIT Vs KRBL Foods Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0050
Income Tax Act, 1961 — Section 68, 132, 133(6), 153A
Tribunals and Commissions08 Jun 2023Allowed
Boston Scientific International Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0049
Income Tax Act, 1961 — Section 40(a), 40(a)(ia), 115JB, 143(3), 147, 148, 148A, 151, 151(1), 153
Tribunals and Commissions08 Jun 2023Allowed
Sapein Funds Ltd Vs CIT(International Taxation)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0048
Income Tax Act, 1961 — Section 2(29A), 10(23FF)(6), 90, 90A, 115A, 119, 143(3), 263Income Tax Act, 1995 — Section 43, 45ACompanies (Profits) Surtax Act, 1964 — Section 24A
Tribunals and Commissions08 Jun 2023Allowed
Ashok Kumar Tyagi Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0047
Income Tax Act, 1961 — Section 132, 132(4), 142(1), 143(2), 143(3), 153A
Tribunals and Commissions07 Jun 2023Partly Allowed
Parminder Kumar Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0059
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(iv), 34(1)(iv), 36, 36(1)(va), 43B, 43B(b), 143(1), 154, 250
Tribunals and Commissions07 Jun 2023Allowed
Kamlesh Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0058
Income Tax Act, 1961 — Section 271(1)(c), 271AAB
Tribunals and Commissions07 Jun 2023Dismissed
Tata NYK Shipping Pte Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0057
Income Tax Act, 1961 — Section 9(1)(vi), 44B, 143(3), 144C(13), 263
Tribunals and Commissions07 Jun 2023Allowed
Ashish Gupta Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0056
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 147, 148, 153A, 263
Tribunals and Commissions07 Jun 2023Dismissed
Cairn Energy Hydrocarbon Ltd. Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0055
Income Tax Act, 1961 — Section 32(1), 32(1)(iia), 40a(i), 40a(ia), 40A, 44C, 44C(a), 44C(c)
Tribunals and Commissions07 Jun 2023Allowed
DCIT Vs HCL Comnet Systems & Services Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0054
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 35ABB