Tribunals and Commissions27 Oct 2023Dismissed
Haryana Traders Private Limited Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0093
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139(1), 143(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 426 of 592
Tribunals and Commissions26 Oct 2023Dismissed
Kartar Singh Chouhan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0090
Income Tax Act, 1961 — Section 40A(3), 80C
Tribunals and Commissions26 Oct 2023Allowed
Delhi Policy Group (Reg.) Vs ITO(E)
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0089
Income Tax Act, 1961 — Section 10(37), 11(1), 11(2), 11(5), 12A, 12AA, 139, 139(4A), 143(1), 147, 148, 154, 250Land Acquisition Act, 1894 — Section 28, 34
Tribunals and Commissions25 Oct 2023Allowed
Vantage Integrated Security Solutions Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0092
Tribunals and Commissions25 Oct 2023Allowed
DCIT Vs M/S. Arise India Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0091
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 68, 143(3)
Tribunals and Commissions25 Oct 2023Dismissed
Bihari Lal Menghani Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0074
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(1)(iv), 43B, 143(1)
Tribunals and Commissions23 Oct 2023Dismissed
M/S. Shaf Broadcast (AOP) Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0073
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions23 Oct 2023Partly Allowed
Sandhar Technologies Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0072
Income Tax Act, 1961 — Section 35(2AB), 143(3), 147
Tribunals and Commissions23 Oct 2023Dismissed
M/S Sky Event Management Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0071
Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C
Tribunals and Commissions20 Oct 2023Dismissed
Swift Securities Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0066
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions20 Oct 2023Allowed
Shrimp Improvement Systems India (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0065
Income Tax Act, 1961 — Section 37, 37(1), 143(3)
Tribunals and Commissions20 Oct 2023Partly Allowed/Dismissed
Bihari Lal Menghani Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0064
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(iv), 36(1)(va), 43B, 131, 133(6), 139(1), 143(1), 143(3)
Tribunals and Commissions20 Oct 2023Partly Allowed
Hindustan Epc Company Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0063
Income Tax Act, 1961 — Section 5(2), 7, 9(1), 9(1)(i), 9(1)(vi), 9(1)(vii), 14A, 36(1)(iii), 40(a)(i), 80CCD, 143(3), 195, 195(1)
Tribunals and Commissions20 Oct 2023Partly Allowed
M/S. Rathi Bars Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0062
Income Tax Act, 1961 — Section 69, 132, 132(4), 143(3), 153A
Tribunals and Commissions19 Oct 2023Allowed
M/S. Gian Sagar Educational And Charitable Trust Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0070
Income Tax Act, 1961 — Section 11, 11(1)(d), 12, 12(1), 12AA, 13, 13(7), 65, 68, 115BBC, 115BBC(3), 133(6), 143(3), 154, 234B
Tribunals and Commissions19 Oct 2023Dismissed
ITO Vs Meyer Apparel Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0068
Income Tax Act, 1961 — Section 28(iv), 36(1)(iii), 41, 41(1), 143(3), 250, 254
Tribunals and Commissions19 Oct 2023Dismissed
DCIT Vs Bharti Realty Holdings Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0067
Income Tax Act, 1961 — Section 41(4), 43(6), 43(6)(c)(i)
Tribunals and Commissions19 Oct 2023Allowed
Kanta Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0061
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 150, 153, 153(3)
Tribunals and Commissions19 Oct 2023Allowed
Dy. C.I.T. Vs M/S Comfort Net Traders (I) Pvt Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0060
Income Tax Act, 1961 — Section 133(6)
Tribunals and Commissions19 Oct 2023Partly Allowed
M/S. Tervin Estates P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0059
Income Tax Act, 1961 — Section 142(3), 147, 148, 251, 260A