Tribunals and Commissions01 Nov 2023Dismissed
DCIT Vs M/S M.G. Metalloy Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0020
Income Tax Act, 1961 — Section 132(1), 142(1), 143(2), 143(3), 153A, 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 425 of 592
Tribunals and Commissions01 Nov 2023Allowed
Rhone Associates Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0002
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions01 Nov 2023Allowed
Wise Human Being Foundation Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0001
Income Tax Act, 1961 — Section 11(2), 143(1)
Tribunals and Commissions31 Oct 2023Dismissed
DCIT (Exemptions) Vs Gautam Budh Healthcare Foundation
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0088
Income Tax Act, 1961 — Section 2(15), 11, 11(5), 12AA, 13, 143(3)
Tribunals and Commissions31 Oct 2023Dismissed
Alpine Technical Educational Society Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0085
Income Tax Act, 1961 — Section 2(24), 11, 11(1)(d), 12, 13, 29TB, 115BBA, 115BBC, 115BBC(3), 143(3)
Tribunals and Commissions31 Oct 2023Dismissed
Vikram Vadhera Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0084
Income Tax Act, 1961 — Section 68, 69, 131, 143(3), 147, 148
Tribunals and Commissions31 Oct 2023Allowed
DCIT Vs Aims Max Gardenia Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0083
Income Tax Act, 1961 — Section 69A, 132
Tribunals and Commissions31 Oct 2023Dismissed
Aims Max Gardenia Developers P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0082
Income Tax Act, 1961 — Section 56, 127, 132, 142(1), 143(2), 143(3), 153A
Tribunals and Commissions31 Oct 2023Dismissed
DCIT Vs Akshardham Jewellers Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0081
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 132, 143(2)
Tribunals and Commissions30 Oct 2023Allowed
Usha Gupta Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0087
Tribunals and Commissions30 Oct 2023Dismissed
I.T.O Vs Enhance Hospitality Pvt Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0086
Income Tax Act, 1961 — Section 69A, 145
Tribunals and Commissions30 Oct 2023Dismissed
ITO Vs M/S. Shree Vardhman Township Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0080
Income Tax Act, 1961 — Section 194A, 194C, 196, 201(1), 201(1A), 271C
Tribunals and Commissions30 Oct 2023Dismissed
M/S Beacon Higher Education Services Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0079
Income Tax Act, 1961 — Section 2(t), 2(1B), 32(1)(i), 32(1)(ii), 47(vi), 72A, 115JB, 143(3), 154Companies Act, 1956 — Section 25
Tribunals and Commissions30 Oct 2023Dismissed
Vivaan Infotel Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0078
Income Tax Act, 1961 — Section 15D(b), 15E, 44AB, 143(3), 145(3), 271, 271(1), 271(1)(c), 271(1)(D), 276C
Tribunals and Commissions30 Oct 2023Dismissed
IOT Vs M/S Molycoddle Fashions Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0077
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69, 133(6), 143(3), 144
Tribunals and Commissions30 Oct 2023Allowed
Alstom (Thailand) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0076
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144C, 144C(13), 195A
Tribunals and Commissions30 Oct 2023Allowed
M/S Kanpur Fertilizers & Cement Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0075
Tribunals and Commissions27 Oct 2023Dismissed
Navab Singh Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0096
Income Tax Act, 1961 — Section 144, 147, 234A, 234B
Tribunals and Commissions27 Oct 2023Allowed
Rohit Jainendra Jain Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0095
Income Tax Act, 1961 — Section 43CA, 50C(1), 50C(2), 142(1), 143(1), 143(3)
Tribunals and Commissions27 Oct 2023Allowed
Cricket South Africa (NPC) Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0094
Income Tax Act, 1961 — Section 144C(13), 147, 148, 151, 151(1), 194E, 195