COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,354 judgments · page 354 of 368

Tribunals and Commissions23 Jul 2019 Allowed

Ganpati Educational Society Vs JCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0062

Income Tax Act, 1961 — Section 2(15), 10, 11, 11(1)(a), 11(4A), 11(6), 12, 12A, 12AA, 28, 29, 30, 32, 32(1), 34, 43C, 80G, 143(2), 143(3)
Tribunals and Commissions23 Jul 2019 Allowed

Summit India Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0061

Income Tax Act, 1961 — Section 133A