COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,754 judgments · page 320 of 338

Tribunals and Commissions07 Aug 2019 Allowed

Ashish Dham Vs ACIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0117

Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions06 Aug 2019 Allowed

Anil Aneja Vs ACIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0013

Income Tax Act, 1961 — Section 54, 54EC, 154, 250
Tribunals and Commissions06 Aug 2019 Allowed

Kamla Rani Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0011

Income Tax Act, 1961 — Section 45
Tribunals and Commissions05 Aug 2019 Allowed

Dr. Nusrat Banka Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0112

Income Tax Act, 1961 — Section 44ADA, 142(1), 143(2), 144, 147, 148, 271B, 271F, 271(1)(c)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions05 Aug 2019 Allowed

Jitender Gupta Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0008

Income Tax Act, 1961 — Section 64(1), 68, 80C, 143(2)
Tribunals and Commissions05 Aug 2019Dismissed

DCIT Vs Angoori Devi

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0006

Income Tax Act, 1961 — Section 11, 12, 12A, 13, 15(6), 70, 71, 72, 72(1), 73, 73(2), 74, 74(3)(1), 74AA(3), 80
Tribunals and Commissions02 Aug 2019Partly Allowed

Bharti Shokeen Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0004

Income Tax Act, 1961 — Section 143, 148