Tribunals and Commissions19 Nov 2025
Arti Malik Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3633
Income-tax Act, 1961-Section 147, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 46 of 81
Tribunals and Commissions19 Nov 2025Allowed
M/s. Hollister Medical India Pvt. Ltd. Vs Dy. Commissioner Of Income Tax, Circle-11(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3630
Income Tax Act, 1961-Section 143(3), 115JAA(3A)
Tribunals and Commissions19 Nov 2025Allowed
ACIT Vs M/s Gautam Techagro India Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3627
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions19 Nov 2025Allowed
Shri Guru Singh Sabha Vs Income Tax Officer Exemption Ward
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3586
Income Tax Act, 1961-Section 11, 250
Tribunals and Commissions19 Nov 2025Allowed
Shree Agarsain Jan Sewa Sabha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3554
Income Tax Act, 1961-Section 154, 143(1), 12A, 12A(1), 12AA, 12AB, 11, 139(1)
Tribunals and Commissions19 Nov 2025Dismissed
Sony India Private Limited Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3533
Income Tax Act, 1961-Section 237, 115-0
Tribunals and Commissions19 Nov 2025
Standard Castings Private Limited Vs ITO, Ward 24(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3531
Income-tax Act, 1961-Section 115JB, 143(1), 154, 143(3), 142(1)
Tribunals and Commissions19 Nov 2025Partly Allowed
Shiv Shakti Constructions Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3486
Income Tax Act, 1961-Section 143(3), 132, 131, 37(1), 271AAB, 271AAD, 40A(3), 145(3), 44AD, 10(2A)
Tribunals and Commissions19 Nov 2025Allowed
Masawat Livelihood Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3485
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G(5)(iii)
Tribunals and Commissions18 Nov 2025Dismissed
ACIT Vs Shri Jaspal Singh Saluja
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3628
Income Tax Act, 1961-Section 143(3), 144B, 68Income Tax Rule 46A
Tribunals and Commissions18 Nov 2025Allowed
Ira Sharma Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3625
Income Tax Act, 1961-Section 250, 143(1), 70, 70(2), 70(3)
Tribunals and Commissions18 Nov 2025
Kishwarna Charitable Trust Vs The C.I.T(E)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3624
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12AB(1)(b)(ii), 80G(5)(ii)(b)(B)
Tribunals and Commissions18 Nov 2025
Sunil Kumar Chaudhary Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3622
Income-tax Act, 1961-Section 143(3), 69B, 69A, Rule 46A
Tribunals and Commissions18 Nov 2025Allowed
Kumari Suresh Arora Vs JCIT, Range-49, Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3588
Income-tax Act, 1961-Section 271D
Tribunals and Commissions18 Nov 2025
Ravinder Singh Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3530
Income-tax Act, 1961-Section 147, 234A, 234B, 234C, 271(1)(b), 271(1)(c)
Tribunals and Commissions18 Nov 2025Allowed
Rajiv Parkash Mahna Vs ITO, Ward 69(8), New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3484
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Nov 2025Partly Allowed
ACIT Vs Gudwala & Sons
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3636
Income Tax Act, 1961-Section 153D, 153C, 153A, 153B, 250, 292C, 143(3)Indian Evidence Act-Section 65B(4)Right to Information Act
Tribunals and Commissions17 Nov 2025
Ms. Archana Singh Vs Income Tax Officer, Ward-71(5)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3632
Income Tax Act, 1961-Section 148, 144, 147, 282(1)(a)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions17 Nov 2025Allowed
Ganga Bishan Vs Income Tax Officer, Ward-1(3), Gurgaon, Haryana
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3631
Income Tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264, 56Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions17 Nov 2025Dismissed
Income Tax Officer Vs Bhikshu Portfolio Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3629
Income-tax Act, 1961-Sections 68, 69C, 115BBE, 132, 132(4), 147, 148Income Tax Rules, 1962-Rule 46A, 46A(1)Companies Act, 1956