Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18, 18(1)Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 19, 21

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Tribunals and Commissions27 Mar 2023Allowed

Jyoti Hemant Patel & Ors Vs Asset Reconstruction Company (India) Ltd & Ors

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0029

Code of Criminal Procedure, 1973 — Section 195, 195(1)(b), 340Transfer of Property Act 1882 — Section 58Recovery of Debts Due to Banks & Financial Institution Act, 1993 — Section 19(1)

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Tribunals and Commissions27 Mar 2023Dismissed

State Bank of India Vs M/s S. K. Rice Mill

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0026

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Tribunals and Commissions24 Mar 2023Disposed Of

Ganesh Dhanwat Vs Piramal Capital & Housing Finance Ltd

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0022

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Tribunals and Commissions24 Mar 2023Disposed Of

IFL Housing Finance Ltd Vs Sanjeev Kumar & Ors

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0021

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(5)

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Tribunals and Commissions23 Mar 2023Disposed Of

Mahenta PD & Ors Vs Authorised Officer, Bajaj Finance Ltd

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0023

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Tribunals and Commissions22 Mar 2023Allowed

Saroja Jute Mills Private Limited Vs Vs State Bank of India

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0025

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)

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Tribunals and Commissions22 Mar 2023Allowed

IDBI Bank Ltd And Anr Vs Bangla Bijuli Power Technologies Private Limited

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0024

Code of Civil Procedure, 1908 — Order 20 Rules 4, Order 20 Rules 5Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 17Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2)

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Tribunals and Commissions22 Mar 2023Disposed Of

G. K. Bhatnagar & Ors. Vs Bank of Baroda

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0020

Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 17(A)

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Tribunals and Commissions21 Mar 2023Disposed Of

Shankar Nath Jha & Anr Vs Bank of Baroda

Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0019

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