Tribunals and Commissions05 Jun 2023Dismissed
Ganga Construction Vs Punjab National Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0004
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2023
216 judgments · page 4 of 11
Tribunals and Commissions05 Jun 2023Allowed
Punjab National Bank Vs Basil Resource Pvt. Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0002
Limitation Act, 1963 — Section 5
Tribunals and Commissions02 Jun 2023Disposed Of
Pramod Wasudeo Harshe Vs Bank of Baroda & Anr
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0008
Tribunals and Commissions02 Jun 2023Disposed Of
Rameshwari Devi Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0001
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
Tribunals and Commissions01 Jun 2023Allowed
ICICI Bank Ltd Vs Kulkarni Engineering Associates Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0005
Code of Civil Procedure, 1908 — Order 1 Rule 10
Tribunals and Commissions30 May 2023Dismissed
Vimal Jagdishprasad Agarwal & Ors Vs Central Bank of India
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0025
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 20, 31
Tribunals and Commissions30 May 2023Disposed Of
M/s Mitexo & Ors Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0024
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(25), 21, 30
Tribunals and Commissions29 May 2023Allowed
Rajendra Singh Vs Authorized Officer, Central Bank of India & Anr
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0023
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 18
Tribunals and Commissions26 May 2023Allowed
State Bank of India Vs Shrikrishna Agro Farm & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0020
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 6A(1)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(5), 22
Tribunals and Commissions24 May 2023Dismissed
Umesh Shankarlal Singhal & Ors Vs Bank of Maharashtra & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0022
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 25(a)
Tribunals and Commissions24 May 2023Disposed Of
M/s Maa Poornagiri Sheetgrah Pvt. Ltd. and Ors Vs Bank of India & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0016
Tribunals and Commissions23 May 2023Disposed Of
State Bank of India Vs Ruchi A Lalwani (Jain) & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0019
Tribunals and Commissions23 May 2023Dismissed
Hong Kong & Shanghai Banking Corporation Ltd Vs Central Bank of India
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0018
Tribunals and Commissions22 May 2023Disposed Of
M/s Lemon Apparels & Ors Vs TJSB Sahakari Bank Ltd. & Anr
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0017
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
Tribunals and Commissions18 May 2023Disposed Of
Dhiraj A Mitra & Anr Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0014
Tribunals and Commissions17 May 2023Dismissed
Mahfooz Ali Khan & Anr Vs State Bank of India and Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0013
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2), 8(5), 8(6), 8(7), 9(1), 9(3), 9(4)
Tribunals and Commissions17 May 2023Disposed Of
M/s Pruthvi Fertilizers Pvt. Ltd. & Anr Vs Axis Bank Ltd. & Anr
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0010
Companies Act, 2013 — Section 164(2)(a), 167(2)(1), 167(3)(3)
Tribunals and Commissions16 May 2023Disposed Of
Izabel F Nunes Vs Union Bank Of India
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0011
Recovery of Debts Due to Banks & Financial Institution Act, 1993 — Section 21
Tribunals and Commissions16 May 2023Dismissed
State Bank of India Vs M/s. Indhumathi Refineries Private Ltd
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0009
Recovery of Debts and Bankruptcy Act, 1993 — Section 19, 20, 20(3), 24, 30, 30(1)Limitation Act, 1963 — Section 5, 29(2)
Tribunals and Commissions15 May 2023Allowed
Mrs. R. Rani Vs Authorised Officer, M/s. LIC Housing Finance Limited
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0015
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17Security Interest (Enforcement) Rules, 2002 — Rule 9(2), 9(4), 9(5)