COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2023

216 judgments · page 5 of 11

Tribunals and Commissions10 May 2023Allowed

Pandiyan Nallakannu Naidu & Anr Vs Authorised Officer, Punjab National Bank & Anr

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0012

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18

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Tribunals and Commissions10 May 2023Allowed

M/s Divine Electricals & Home Appliances Pvt. Ltd. & Ors Vs Punjab & Sind Bank & Anr

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0005

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4)Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2)

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Tribunals and Commissions08 May 2023Disposed Of

Vipul and Company & Ors Vs Union Bank of India

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0007

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2)

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Tribunals and Commissions08 May 2023

Punjab National Bank & Ors Vs Maharashtra Shetkari Sugars Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0006

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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Tribunals and Commissions04 May 2023Dismissed

Sh. Maqsood Ahmed Vs Punjab & Sind Bank & Ors

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0001

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

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Tribunals and Commissions02 May 2023Dismissed

Federal Bank Ltd Vs Sandeep Ramesh Kulkarni & Ors

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0008

Registration Act, 1908 — Section 17

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Tribunals and Commissions02 May 2023Dismissed

Sunita Sunil Sohel Vs Asset Reconstruction Company (India) Ltd

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0002

Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 30

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Tribunals and Commissions01 May 2023Disposed Of

Kotak Mahindra Bank Ltd Vs M/s Turtletop Marketing Pvt. Ltd. & Anr

Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0003

Contract Act, 1872 — Section 62Code of Civil Procedure, 1908 — Section 148

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Tribunals and Commissions28 Apr 2023Allowed

State Bank Of India Vs M/s. A.K. Property Pvt. Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0015

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 31(i)Recovery of Debts and Bankruptcy Act, 1993 — Section 19(1)

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Tribunals and Commissions26 Apr 2023Allowed

Indian Bank Vs S P Enterprise And Ors

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0018

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Tribunals and Commissions26 Apr 2023Dismissed

Mr. V. Jayasankar Vs Authorised Officer and Chief Manager, Punjab National Bank

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0017

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 17, 17(1), 18

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Tribunals and Commissions26 Apr 2023Disposed Of

Euphoria Technoologies Pvt Ltd and Ors Vs M/s. Omkara Asssets Reconstruction Pvt Ltd

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0016

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)

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Tribunals and Commissions25 Apr 2023Disposed Of

Sam Family Trust & Anr Vs Catalyst Trusteeship Limited & Ors

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0020

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(1), 13(2), 13(4), 14, 17, 18, 18(1)Security Interest (Enforcement) Rules, 2002 — Rule 8(5), 8(6), 9(1)

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Tribunals and Commissions24 Apr 2023Dismissed

Union Bank Of India Vs Sonovision ENTP

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0019

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 14Security Interest (Enforcement) Rules, 2002 — Rule 4(1)

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Tribunals and Commissions20 Apr 2023Dismissed

State Bank of India Vs Mr. Shashi Ranjan & Anr

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0014

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Tribunals and Commissions20 Apr 2023Disposed Of

Bank of Baroda Vs Channel Motors & Ors

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0013

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18

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Tribunals and Commissions20 Apr 2023Dismissed

M/s Mennonite Brethren Property Association of India Private Limited Vs Punjab National Bank

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0011

Civil Procedure Code 1908 — Section 151, Order 3 Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22(2)(h)

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Tribunals and Commissions18 Apr 2023Allowed

M/s Sri Sai Bhargavi Cotton Trading Company Vs State Bank of India

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0012

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2), 8(6), 8(7), 9(1), 9(4)

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Tribunals and Commissions17 Apr 2023Dismissed

Mr. Syed Abbas Vs Authorised Officer, UCO Bank

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0010

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 17, 17(4)(A), 18Transfer of Property Act, 1882 — Section 65ASecurity Interest (Enforcement) Rules, 2002 — Rule 8(1)

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Tribunals and Commissions17 Apr 2023Dismissed

Aman Khetrapal Vs Union Bank Of India

Debts Recovery Appellate Tribunal · (2023) 04 DRAT CK 0009

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 18

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