Tribunals and Commissions21 Mar 2023Disposed Of
Nitin Soni Vs Cholamandalam Investment And Finance Company Ltd
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0018
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2023
216 judgments · page 7 of 11
Tribunals and Commissions16 Mar 2023Partly Allowed
State Bank of India Vs V. Karthick
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0016
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
Tribunals and Commissions13 Mar 2023Dismissed
M/s Aarkay Tex & Ors. Vs UCO Bank & Anr
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0015
Tribunals and Commissions08 Mar 2023Dismissed
Chackalakkal Mathew Poulose Vs Bank of Baroda & Anr
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0007
Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 19(25)
Tribunals and Commissions03 Mar 2023Disposed Of
M/s Vidhya Surgical Cotton & Ors. Vs Bank of India & Anr
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0009
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)
Tribunals and Commissions03 Mar 2023Disposed Of
Shri Mahesh S/o Deodutta Gupta and Ors Vs Reliance Assets Reconstruction Co. Ltd & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0008
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)
Tribunals and Commissions03 Mar 2023Disposed Of
Dr. Veena Tiwari Vs Corporation Bank
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0004
Tribunals and Commissions03 Mar 2023Disposed Of
R.K. Enterprises & Ors Vs Pegasus Assets Reconstruction Private Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0003
Limitation Act, 1963 — Section 5Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1)
Tribunals and Commissions02 Mar 2023Disposed Of
M/s IMRG Global & Ors Vs Punjab and Sind Bank
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0006
Tribunals and Commissions02 Mar 2023Disposed Of
United Cold Chain & Food Processing Ltd Vs Canara Bank (Syndicate Bank) & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0005
Tribunals and Commissions02 Mar 2023Disposed Of
Bank of Baroda Vs Mrs. Anita Agarwal
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0001
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 27
Tribunals and Commissions01 Mar 2023Dismissed
M/s Shekhar Enterprises Vs Authorised Officer/CEO, Tirupati Urban Co op. Bank Ltd
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0013
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(3), 13(4), 14, 17(1)
Tribunals and Commissions01 Mar 2023Dismissed
Nitesh Manharlal Bajaj & Ors Vs M/s Key Man & Co. & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0012
Tribunals and Commissions01 Mar 2023Dismissed
Dinesh Jayantilal Choksi Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0011
Tribunals and Commissions01 Mar 2023Dismissed
Balwantrai Jaygopal Agarwal Vs Capri Global Capital Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0010
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17
Tribunals and Commissions01 Mar 2023Disposed Of
Suresh Kumar Yadav and Ors Vs State Bank of India and Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0002
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 19Security Interest (Enforcement) Rules, 2002 — Rule 8(6)
Tribunals and Commissions27 Feb 2023Disposed Of
Catalyst Trusteeship & Ors Vs SAM Family Trust & Ors
Debts Recovery Appellate Tribunal · (2023) 02 DRAT CK 0032
Tribunals and Commissions27 Feb 2023Disposed Of
Devendra Kumar Rai Vs State Bank of India & Anr
Debts Recovery Appellate Tribunal · (2023) 02 DRAT CK 0031
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions22 Feb 2023Allowed
M/s. Velammal Chennai Educational Trust, Vs Petro Plast Industries Limited Director Mr Om Prakash Agarwal
Debts Recovery Appellate Tribunal · (2023) 02 DRAT CK 0029
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(3)Security Interest (Enforcement) Rules, 2002 — Rule 8(6), 8(7), 9(4), 9(5)
Tribunals and Commissions21 Feb 2023Disposed Of
M/s Kailadevi Institutes & Ors. Vs Phoenix ARC Pvt. Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 02 DRAT CK 0028
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14