Tribunals and Commissions14 Jan 2026Disposed Of
Abdul Arshad & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1346
Administrative Tribunals Act, 1985 - Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 68 of 560
Tribunals and Commissions05 Jan 2026Dismissed
Hari Raj Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1344
Administrative Tribunals Act, 1985 - Section 19Central Civil Services (Pension) Rules, 1972 - Rule 19(2)(a), 19(2)(b)
Tribunals and Commissions01 Jan 2026Dismissed
Lakshman & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1345
Administrative Tribunals Act, 1985 - Section 19Industrial Disputes Act, 1947 - Section 25FConstitution Of India, 1950 - Article 14, 16
Tribunals and Commissions31 Dec 2025Dismissed
Krishna Raju.V.M Vs Registrar General India & Census Commissioner, A-Wing, NDCC, II Building, First Floor, New Delhi - 110001 & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1700
Code Of Civil Procedure, 1908 - Order 47 Rule 1
Tribunals and Commissions30 Dec 2025Disposed Of
Yogesh Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1701
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions29 Dec 2025Allowed
Yash Paul Vs State Of J&K & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1699
Constitution Of India, 1950 - Article 14, 16, 226
Tribunals and Commissions29 Dec 2025Partly Allowed
Yogeshwar Sharma Vs Commissioner/ Secretary To Government, Finance Department, J&K Government, Civil Secretariat, Jammu & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1698
Jammu And Kashmir Classification, Control And Appeal Rules, 1956 - Rule 24
Tribunals and Commissions29 Dec 2025Dismissed
Rohit Kumar Vs Commissioner Secretary, Sericulture Development Civil Secretariat Srinagar/Jammu & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1697
Tribunals and Commissions29 Dec 2025Allowed
Mushtaq Ahmed Vs State Of Jammu & Kashmir & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1696
Constitution Of Jammu & Kashmir, 1956 - Section 103Constitution Of India, 1950 - Article 14, 16, 21, 226
Tribunals and Commissions29 Dec 2025Allowed
S. Murugan & Ors Vs Union Of India Represented By The General Manager, South Railway, Park Town, Chennai - 600003 & Another
Central Administrative Tribunal · (2025) 12 CAT CK 1695
Tribunals and Commissions26 Dec 2025Disposed Of
Sunesh Kumar Vs UT Of J&K Through Commissioner/Secretary General Administrative Department, Jammu And Kashmir, 180001 & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1692
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions26 Dec 2025Disposed Of
Rishi Kumar & Ors Vs Union Territory Of Jammu & Kashmir & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1691
Administrative Tribunals Act, 1985 - Section 19Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 4(5)
Tribunals and Commissions23 Dec 2025Dismissed
Yashveer Singh, Driver, Group C Vs Delhi Transport Corporation
Central Administrative Tribunal · (2025) 12 CAT CK 1694
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions23 Dec 2025Disposed Of
Shiv Kumar Verma & Ors Vs Government Of NCT of Delhi & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1693
Tribunals and Commissions16 Dec 2025Allowed
Rama Ranjan Mohanty Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1690
Tribunals and Commissions16 Dec 2025Allowed
Gopabandhu Khemundu Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1689
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions10 Dec 2025Dismissed
Gulab Vs Rajesh Bhusan, Secretary To Government Of India In The Ministry Of Health And Family Welfare (PMSSY) Division, Nirman Bhawan, Maulana Azad Road, New Delhi - 110011 & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1688
Tribunals and Commissions10 Dec 2025Allowed
Siba Prasad Mishra Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1687
Tribunals and Commissions08 Dec 2025
Sandeep Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2025) 12 CAT CK 1686
Administrative Tribunals Act, 1985 - Section 19Indian Penal Code, 1860 - Section 323, 354Ka, 394, 427, 452, 504, 506
Tribunals and Commissions08 Dec 2025Allowed
Ram Nath Joshi & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2025) 12 CAT CK 1685
Administrative Tribunals Act, 1985 - Section 19