Tribunals and Commissions15 Jan 2019Dismissed
Sita Devi Vs Pay & Accounts Office And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0096
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 448 of 565
Tribunals and Commissions11 Jan 2019Allowed
Rahender Singh Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0105
Indian Penal Code, 1860 — Section 279, 304Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions11 Jan 2019Allowed
Dr. Ashok Kumar Ahluwalia Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0099
Tribunals and Commissions11 Jan 2019Allowed
K.K. Prasad Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0098
Tribunals and Commissions11 Jan 2019Disposed Off
Dr. Dinesh Kumar Yadav Vs Employees State Insurance Corporation & Anr.
Central Administrative Tribunal · (2019) 01 CAT CK 0091
Tribunals and Commissions11 Jan 2019Allowed
Mohit Kumar Sharma Vs Employees? State Insurance Corporation Ans Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0083
Tribunals and Commissions11 Jan 2019Disposed Off
Jai Prakash And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0018
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions11 Jan 2019Dismissed
Shanti Devi And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0017
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions10 Jan 2019Dismissed
Birendra Kumar Tiwary Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0106
Tribunals and Commissions10 Jan 2019Dismissed
J.P. Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0082
Tribunals and Commissions10 Jan 2019Dismissed
Ex-Servicemen Engineers Association And Ors Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 01 CAT CK 0080
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions10 Jan 2019Dismissed
Shrinivas Singh And Ors Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 01 CAT CK 0079
Textiles Committee Rules, 1965 — Rule 33(4)Constitution Of India, 1950 — Article 14, 16, 39(d)
Tribunals and Commissions10 Jan 2019Dismissed
Arender Kumar And Ors Vs Commissioner And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0075
Tribunals and Commissions10 Jan 2019Dismissed
Pankaj Kumar Singh Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0016
Tribunals and Commissions10 Jan 2019Disposed Off
Mukesh Chand Sharma And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0015
Tribunals and Commissions10 Jan 2019Dismissed
Anil Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0014
Central Civil Services (Temporary Services) Rules 1965 — Rule 5, 5(1)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 16
Tribunals and Commissions10 Jan 2019Dismissed
Bhanwar Singh Sirohi Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0013
persons with Disability (Equal Opportunities, Protection of Right and Full Participation) Act, 1995 — Section 2(t)Entitlement Rules For Casualty Pensioner Awards, 1982 — Rule 7(2)Constitution of India, 1950 — Article 315, 316, 317, 318, 319, 320, 321, 322, 323
Tribunals and Commissions10 Jan 2019
Devendra Kumar Sonkaria Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0012
Tribunals and Commissions09 Jan 2019Dismissed
Shiv Prasad And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0109
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions09 Jan 2019Dismissed
Nikka Ram Verma Vs Union Of India And Others
Central Administrative Tribunal · (2019) 01 CAT CK 0103
Administrative Tribunal Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Railway Services (Pension) Rules, 1993 — Rule 15, 16