Tribunals and Commissions07 Aug 2020
Parshuram Singh Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0651
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 355 of 564
Tribunals and Commissions07 Aug 2020
Sh. Vivek Sahu Vs Ircon International Limited & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0643
IRCON Conduct and Appeal Rules-Rule 21
Tribunals and Commissions07 Aug 2020Disposed Of
Parshuram Singh And Others Vs Union Public Service Commission And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0012
Tribunals and Commissions07 Aug 2020Dismissed
Prof. V. P. Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0011
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions07 Aug 2020Dismissed
Vivek Sahu Vs Ircon International Limited And Others
Central Administrative Tribunal · (2020) 08 CAT CK 0010
IRCON Conduct, Discipline And Appeal Rules, 1981 — Rule 21
Tribunals and Commissions07 Aug 2020Disposed Of
Laxmikant Gaur & Others Vs Ministry Of Railway & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0009
Tribunals and Commissions07 Aug 2020Dismissed
Syed Ahmar Ali Hashmi Vs Union Public Service Commission
Central Administrative Tribunal · (2020) 08 CAT CK 0008
Tribunals and Commissions06 Aug 2020
Ms. Pushpa Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0595
Tribunals and Commissions06 Aug 2020Disposed Of
Pushpa Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0070
Tribunals and Commissions05 Aug 2020
Navratan Mittal Vs Kendriya Vidyalaya Sangathan (HQ) & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0667
Tribunals and Commissions05 Aug 2020Disposed Of
Navratan Mittal Vs Kendriya Vidyalaya Sangathan (HQ) & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0007
Tribunals and Commissions04 Aug 2020
Ravi Kant Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0668
Tribunals and Commissions04 Aug 2020
Raj Kumar Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0665
Tribunals and Commissions04 Aug 2020
Ajay Kumar Vs Govt. Of N.C.T. Of Delhi & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0664
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Aug 2020
Ravi Kant Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0663
Tribunals and Commissions04 Aug 2020
Raj Kumar Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0661
Tribunals and Commissions04 Aug 2020
Ajay Kumar Vs Govt. Of N.C.T. Of Delhi & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0655
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Aug 2020Disposed Of
Ajay Kumar Vs Govt. Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Aug 2020Disposed Of
Ravi Kant Singh & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0005
Tribunals and Commissions04 Aug 2020Disposed Of
Raj Kumar Prasad Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0004