Tribunals and Commissions12 Feb 2021Dismissed
Dr. Aruna Mishra Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0101
Central Civil Services (Leave) Rules, 1972 — Rule 7
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 286 of 563
Tribunals and Commissions12 Feb 2021Disposed Of
Dr. SanasamPremi Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0092
Tribunals and Commissions12 Feb 2021Dismissed
Sangeeta Saxena Vs Bharat Sanchar Nigam Ltd. & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0086
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions12 Feb 2021Disposed Of
Devanand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0068
Tribunals and Commissions12 Feb 2021Disposed Of
Khem Kishore Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0067
Tribunals and Commissions11 Feb 2021
Prabhu Narayan Singh Tolia Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0431
Tribunals and Commissions11 Feb 2021
Ankit Tada & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0430
Tribunals and Commissions11 Feb 2021
Shehnaz Khan Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0548
Tribunals and Commissions11 Feb 2021
Surya Joshi Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0545
Tribunals and Commissions11 Feb 2021
Naresh Panchal Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0487
Tribunals and Commissions11 Feb 2021
Shri Vikram Rajpurohit Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0484
Tribunals and Commissions11 Feb 2021
Pradeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0458
Tribunals and Commissions11 Feb 2021Dismissed
Shehnaz Khan Vs Delhi Subordinate Services Selection Board(DSSSB) & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0085
Tribunals and Commissions11 Feb 2021Disposed Of
Vikram Rajpurohit Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0084
Tribunals and Commissions11 Feb 2021Disposed Of
Pradeep Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0061
Tribunals and Commissions11 Feb 2021Dismissed
Naresh Panchal Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0058
Tribunals and Commissions10 Feb 2021
Ms. Bhagwati Naik & Ors. Vs Ministry of Labour & Employment & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0559
Tribunals and Commissions10 Feb 2021
Swadesh Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0558
Tribunals and Commissions10 Feb 2021
Gajendra Kumar Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0518
Delhi Municipal Corporation Act, 1957-Section 59, 98CCS (RP Rules)
Tribunals and Commissions10 Feb 2021
SI (Exe.) Mahipal Singh Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0478