Tribunals and Commissions19 Mar 2021Dismissed
Sangeeta Rao Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0097
Constitution Of India, 1949 — Article 338, 338(4)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 271 of 563
Tribunals and Commissions19 Mar 2021Disposed Of
Sunena Rani Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0095
Tribunals and Commissions19 Mar 2021Dismissed
Union Of India Vs General Manager, Northern Railway & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0094
Tribunals and Commissions18 Mar 2021
Mithun Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0849
Tribunals and Commissions18 Mar 2021
Vimal Bhandari Vs The Commissioner
Central Administrative Tribunal · (2021) 03 CAT CK 0834
FR-56 (j)CCS (Pension) Rules, 1972-Rule 48 (1)
Tribunals and Commissions18 Mar 2021
Purshottam Prakash Gautam & Ors. Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0818
Tribunals and Commissions18 Mar 2021
Shambhu Nath Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0807
Tribunals and Commissions18 Mar 2021
Sh. D.S. Chahal Vs The Commissioner
Central Administrative Tribunal · (2021) 03 CAT CK 0803
FR-Rule 56 (j)CCS (Pension) Rules, 1972-Rule 48 (1)
Tribunals and Commissions18 Mar 2021
V.P. Munghate Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0801
Tribunals and Commissions18 Mar 2021
Sanjeev Ghei Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0797
Tribunals and Commissions18 Mar 2021Dismissed
Shambhu Nath Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0091
Tribunals and Commissions18 Mar 2021Dismissed
Vimal Bhandari Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0090
Central Civil Services (Pension) Rules, 1972 Rule 48(1), 56(j)
Tribunals and Commissions18 Mar 2021Partly Allowed
D.S. Chahal Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0088
Central Civil Services (Pension) Rules, 1972 (Rule 48(1), 56(j)
Tribunals and Commissions18 Mar 2021Disposed Of
Purshottam Prakash Gautam & Others Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0086
Tribunals and Commissions18 Mar 2021Disposed Of
Mithun Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0085
Tribunals and Commissions17 Mar 2021
Dharmendra Kumar & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0717
Tribunals and Commissions17 Mar 2021
Reena Dhaiya & Ors. Vs Ms. Geetanjali Gupta & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0860
Tribunals and Commissions17 Mar 2021
Gouri Shanker Vs North Delhi Municipal Corporation (NDMC) & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0825
Tribunals and Commissions17 Mar 2021
Prakash Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0822
Tribunals and Commissions17 Mar 2021
Vinod Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0816
Rajasthan High Court Ordinance-Section 18