Tribunals and Commissions04 Oct 2024Dismissed
Harendra Mishra Vs Union Of India Through The Chairman, Railway Board, New Delhi & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 8 of 36
Tribunals and Commissions25 Sept 2024Disposed Of
Pawan Kumar, S/O Virendera Kumar Vs DY Secretary Delhi Subordinate Service Selection Board (DSSSB) Govt Of Nct New Delhi
Central Administrative Tribunal · (2024) 09 CAT CK 0003
Tribunals and Commissions25 Sept 2024Dismissed
Naveen Kumar Vs Govt. Of NCT Of Delhi Through Its Chief Secretary, A-Wing, 5th Floor, Delhi Secretariat, I.P. Estate, New Delhi & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Sept 2024Allowed
Mobin Mian Son Of Late Ali Hussain Resident Of Village And Post Chaneti, District Bareilly Vs Union Of India Through Secretary, Ministry Of Postal And Communication, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 0006
Gramin Dak Sevak (Conduct And Engagement) Rules, 2001 — Rule 19
Tribunals and Commissions18 Sept 2024Allowed
Alexander David Saffir Vs Union Of India Through General Manager, North Central Railway, Hq. Subedarganj. Allahabad & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 0005
Railway Servant and Discipline Rule, 1968 — Rule 9
Tribunals and Commissions18 Sept 2024Disposed Of
Dinesh Kumar Yadav Son Of Rajendra Prasad & Ors Vs Union Of India Through The General Manager, NCR, North Central Railway, Nabab Yusuf Road, Allahabad & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 0004
Tribunals and Commissions12 Sept 2024
Jai Prakash Kushwaha Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 1311
Tribunals and Commissions12 Sept 2024Allowed
Jai Prakash Kushwaha Vs Union Of India Through Defence Secretary, Govt. Of India , Ministry Of Defence, South Block , New Delhi-110011 & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 0001
Tribunals and Commissions09 Sept 2024
Surendra Singh Vs Mr. Ravinder Goyal & Ors.
Central Administrative Tribunal · (2024) 09 CAT CK 1315
Limitation Act-Section 14
Tribunals and Commissions09 Sept 2024
Abhishek Kumar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 09 CAT CK 1316
Administrative Tribunals Act, 1985-Section 19Rules for the Civil Services Examination, 2024-Rule 6Constitution of India-Articles 14, 16, 315-323
Tribunals and Commissions30 Aug 2024
Sujit Kumar Singh & Ors. Vs ADG/ADM, Directorate General Of Quality Assurance & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1299
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions30 Aug 2024Dismissed
Sujit Kumar Singh & Ors Vs ADG/ADM, Directorate General Of Quality Assurance, Department Of Defence Production (DGQA/ADM). Government Of India, Ministry Of Defence, Defence Office Complex, Ist Floor, B-Block, Africa Avenue, New Delhi & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Aug 2024
Pradeep Kumar Srivastava & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1265
Tribunals and Commissions24 Aug 2024
Altaf Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1266
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Aug 2024
Syed Zahoor Mehdi Rizvi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1267
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Aug 2024
Jagannath Chatterjee Vs Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1268
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Aug 2024
Arun Ram & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1269
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Aug 2024Allowed
Syed Zahoor Mehdi Rizvi Vs Union Of India Through The General Manager, North Central Railway, G.M. Office, Subedarganj Prayagraj (Allahabad) & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Aug 2024Allowed
Altaf Ali Vs Union Of India Through The Comptroller & Auditor General Of India, 9 Deen Dayal Upadhyay Marg, New Delhi 110006 & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Aug 2024Allowed
Pradeep Kumar Srivastava & Ors Vs Union Of India Through Comptroller & Auditor General Of India,9 Deen Dayal Upadhyay Marg, New Delhi 110006 & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0016