Tribunals and Commissions29 Jul 2020
P.N. Ranjit Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0607
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 59 of 84
Tribunals and Commissions29 Jul 2020
Dr. Narendra Monga Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0606
Tribunals and Commissions29 Jul 2020
Rajendra Kumar Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0604
Tribunals and Commissions29 Jul 2020Allowed
Dr. Narendra Monga Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0043
Tribunals and Commissions29 Jul 2020Disposed Of
Rajendra Kumar Meena & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0042
Tribunals and Commissions29 Jul 2020Disposed Of
P.N. Ranjit Kumar APPELLANT @Hash Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0041
Tribunals and Commissions29 Jul 2020Dismissed
All India DGQA Engineers Association & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0040
Tribunals and Commissions29 Jul 2020Allowed
Prem Lata Ahuja Vs Govt. Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0039
Tribunals and Commissions28 Jul 2020
Virender Singh Yadav & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0611
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Jul 2020
Gyandeo Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0609
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Jul 2020Disposed Of
Gyandeo Prasad Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Jul 2020Disposed Of
Virender Singh Yadav & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0037
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Jul 2020
Shashi Kumar Duggal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0646
Tribunals and Commissions27 Jul 2020
Mahinder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0612
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 48 (1) (a)CCS (CCA) Rules-Rule 16
Tribunals and Commissions27 Jul 2020Disposed Of
Shashi Kumar Duggal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0036
Tribunals and Commissions27 Jul 2020Disposed Of
Mahinder Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 48(1)(a)Central Civil Services Classification, Control & Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions24 Jul 2020
Sunitha M.V. Vs The Secretary & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0618
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Jul 2020
Prem Sagar Bahl Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0614
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Jul 2020
Manju Srivastava Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0613
Tribunals and Commissions24 Jul 2020Disposed Of
Manju Srivastava Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0034