Tribunals and Commissions23 Aug 2021
Ex Corporal JagmohanBadadalei Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0024
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 8 of 49
Tribunals and Commissions18 Aug 2021Disposed Of
Gnr (OFC) Dinesh Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0013
Constitution of India, 1950 — Article 19(1)(a)Army Rules, 1954 — Rule 147, 180Indian Official Secrets Act, 1923 — Section 3, 5
Tribunals and Commissions16 Aug 2021Disposed Of
Gp Capt (TS) Geeta Gupta Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0021
Tribunals and Commissions11 Aug 2021
Hav/Clk Arun Lal Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0010
Tribunals and Commissions02 Aug 2021Disposed Of
Ex Sep/MT Lekhraj Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0004
Tribunals and Commissions30 Jul 2021
Ex Lt Col Dharamvir Singh (Convicted) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0034
Tribunals and Commissions28 Jul 2021Dismissed
Kaptan Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0033
Constitution of India, 1950 — Article 226, 227Armed Forces Tribunal Act, 2007 — Section 2, 2(i), 3(o), 3(o)(ii), 14, 28Air Force Act, 1950 — Section 10, 11, 13, 14, 15, 17, 18, 43, 44
Tribunals and Commissions27 Jul 2021Disposed Of
Sgt Samant Singh Sengar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0027
Constitution of India, 1950 — Article 19(1)(g), 37
Tribunals and Commissions26 Jul 2021Disposed Of
Hav/Clk (AEC) Priyadarsan Pradhan Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0031
Tribunals and Commissions26 Jul 2021
Ex Sub Bijender Singh & Ors Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0029
Tribunals and Commissions23 Jul 2021Dismissed
Sub Manoj Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0024
Armed Forces Tribunal Act, 2007 — Section 3(o), 14
Tribunals and Commissions20 Jul 2021
Ex Rect Pankaj Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0016
Tribunals and Commissions19 Jul 2021Dismissed
Ex Rect/GD Anit Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 15, 22
Tribunals and Commissions19 Jul 2021Allowed
Sgt K.A. Salim Sait (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0017
Tribunals and Commissions15 Jul 2021
Cdr Ravindra V Desai Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0023
Armed Forces Tribunal (Procedure) Rules 2008 — Rule 6
Tribunals and Commissions15 Jul 2021Disposed Of
Sh Abhishek Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0021
Tribunals and Commissions15 Jul 2021
Ex ERA-3 Tata Rao Kandregula Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0020
Armed Forces Tribunal (Procedure) Rules 2008 — Rule 6
Tribunals and Commissions14 Jul 2021Dismissed
L/Nk SHGD Manbir Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions13 Jul 2021Disposed Of
Ex CH EAAR Chittaranjan Panigrahy Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0006
Tribunals and Commissions08 Jul 2021Disposed Of
Col Abhey Pal Singh Hansi Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14