Tribunals and Commissions22 Jul 2022Disposed Of
Ex Maj BSRK Prasad Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0012
Armed Forces Tribunal Act, 2007 — Section 27
COURT ARCHIVE
Armed Forces Tribunal judgments, 2022
86 judgments · page 1 of 5
Tribunals and Commissions21 Jul 2022Allowed
Nk/DSC Budhi Singh (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0014
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions21 Jul 2022Allowed
Ex Nk (DSC) Bahadur Singh Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0013
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions19 Jul 2022Allowed
Nk Nitya Nand Sah (Retd) DSC Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0015
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions13 Jul 2022Dismissed
Signalman Sinde Mohan Kalu Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0006
Army Act, 1950 — Section 69Armed Forces Tribunal Act 2007 — Section 15Protection of Children from Sexual Offences Act, 2012 — Section 10, 29, 30, 33
Tribunals and Commissions08 Jul 2022Allowed
Ex Nk (DSC) Kuldip Singh Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0011
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Section 187(1)(r)
Tribunals and Commissions08 Jul 2022Dismissed
Nb Sub Babu A Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0007
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions07 Jul 2022Allowed
Nk/DSC Karlus Beng (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0009
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Section 187(1)(r)
Tribunals and Commissions07 Jul 2022Allowed
NK/DSC Jagdish Chand Ramola (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0008
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Section 187(1)(r)
Tribunals and Commissions06 Jul 2022Disposed Of
Wg Cdr Anioushka Lomas Vs Union of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0005
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions04 Jul 2022Dismissed
Hay Pawar Manoj Ravindra Vs Union of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0003
Tribunals and Commissions04 Jul 2022Allowed
Ex Chelr Roshan Lal Harijan Vs Union of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0002
Tribunals and Commissions01 Jul 2022Dismissed
Lt Cdr Vinita Chahal Vs Union of India & Ors
Armed Forces Tribunal · (2022) 07 AFT CK 0001
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions03 Jun 2022Disposed Of
Sub Dharam Veer Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0012
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions03 Jun 2022Dismissed
Rfn Tirath Ram and Col Sanjay Sithanshu Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 15
Tribunals and Commissions03 Jun 2022Dismissed
Nb Sub Hamendra Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0008
Armed Forces Tribunal Act, 2007 — Section 14Territorial Army Rules, 1948 — Rule 13(5), 14, 14(b)(iii), 14(b)(iv), 14(c)
Tribunals and Commissions02 Jun 2022Disposed Of
Col Nandu Kumar B N (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0013
Tribunals and Commissions02 Jun 2022Allowed
Ex Nk Ram Pal Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0007
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions02 Jun 2022Allowed
Ex Nk (DSC) Udai Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0006
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions02 Jun 2022Allowed
LNK Nain Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0005
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)