Armed Forces Tribunal Judgments 2021

Tribunals and Commissions24 Dec 2021Partly Allowed

Capt Manoj Rawat Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0017

Armed Forces Tribunal Act, 2007 — Section 14Navy Act, 1957 — Section 15(2)(a), 15(2)Evidence Act, 1872 — Section 65B

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Tribunals and Commissions22 Dec 2021Disposed Of

Sqn Ldr Anju Gahlot Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0014

Armed Forces Tribunal Act, 2007 — Section 14

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Tribunals and Commissions17 Dec 2021Disposed Of

Priyanka Datta W/o Lt Col Pushpinder Singh Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0016

Code of Civil Procedure, 1908 — Order 9 Rule 13

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Tribunals and Commissions15 Dec 2021

Nk Amiya Bhadra (Retd) Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0028

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Tribunals and Commissions10 Dec 2021Dismissed

Maj Navdeep Banyal Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0023

Armed Forces Tribunal Act, 2007 — Section 14, 22

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Tribunals and Commissions10 Dec 2021Allowed

Ex Sgt Vedera Laxma Reddy Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0021

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Tribunals and Commissions10 Dec 2021Disposed Of

Ex Nk Chander Dutt Vashisht Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0020

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Tribunals and Commissions08 Dec 2021Allowed

Smt Jainti Devi Wd/o Late Sep (DSC) Kashi Chand Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0022

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)

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Tribunals and Commissions08 Dec 2021Disposed Of

Hav/Clk (SD) Raj Kumar Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0009

Armed Forces Tribunal Act 2007 — Section 14

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Tribunals and Commissions08 Dec 2021

Ex Sgt V K Sharma Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0008

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Tribunals and Commissions07 Dec 2021Allowed

Ex Sgt Dandemoraju Hanumantha Rao Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0001

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Tribunals and Commissions06 Dec 2021Dismissed

Hay (Clk SD) Umesh Kumar Pandey Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0012

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Tribunals and Commissions03 Dec 2021Disposed Of

Maj Vidya Ravi Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0004

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Tribunals and Commissions03 Dec 2021Disposed Of

Maj Dibendu Ghosh Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0003

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Tribunals and Commissions03 Dec 2021Disposed Of

Maj Neha Thakur Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0002

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Tribunals and Commissions01 Dec 2021

Maj Dibendu Ghosh Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0007

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Tribunals and Commissions01 Dec 2021

Maj Neha Thakur Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0006

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Tribunals and Commissions01 Dec 2021

Ex Sgt V K Sharma Vs Union of India & Ors

Armed Forces Tribunal · (2021) 12 AFT CK 0005

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Tribunals and Commissions30 Nov 2021Allowed

Ex JWO Varughese Mallappallil Thomas Vs Union of India & Ors

Armed Forces Tribunal · (2021) 11 AFT CK 0009

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Tribunals and Commissions29 Nov 2021Dismissed

Maj Gen Pradeep Kumar Hasija Vs Union of India & Ors

Armed Forces Tribunal · (2021) 11 AFT CK 0020

Armed Forces Tribunal Act 2007 — Section 14

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Armed Forces Tribunal judgments, 2021