Tribunals and Commissions29 Nov 2021Allowed
Sub M/Tech Kshirsogar Rajendra Vithoba Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0012
Armed Forces Tribunal Act 2007 — Section 14
COURT ARCHIVE
Armed Forces Tribunal judgments, 2021
169 judgments · page 2 of 9
Tribunals and Commissions29 Nov 2021Allowed
Sub M/Tech (OE) Pankaj Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0011
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions29 Nov 2021Allowed
Hony Capt (Jene) Mandeep Singh (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0010
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions26 Nov 2021Disposed Of
Wg Cdr Gaurav Bhatnagar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 27
Tribunals and Commissions26 Nov 2021
Maj Gen Rajiv Mohan Gupta Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0008
Tribunals and Commissions24 Nov 2021Disposed Of
Nk/DSC Santosh Tawse (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0019
Tribunals and Commissions24 Nov 2021Disposed Of
CPO (CHELA) Abrar Ali Khan (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0018
Tribunals and Commissions24 Nov 2021Allowed
Sub (Hony Lt) Ram Avtar Ram Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0005
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions23 Nov 2021Allowed
Ex WO Bisheshwar Yadav Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0006
Tribunals and Commissions12 Nov 2021Allowed
Ex EAA/APP Saunoo & Ors Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 4(5), 22
Tribunals and Commissions12 Nov 2021Dismissed
Capt Ravindra Singh Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0001
Constitution of India, 1950 — Article 14, 16, 21, 23Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions10 Nov 2021Dismissed
Maj. Sainesh Bhardwaj Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions11 Oct 2021Disposed Of/ Dismissed
Union of India and Ors Vs Ex NK/DSC Icamala Kanta Hira
Armed Forces Tribunal · (2021) 10 AFT CK 0014
Tribunals and Commissions08 Oct 2021Disposed Of
Smt Sonu W/o NC (E) Harender Kumar Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0016
Armed Forces Tribunal Act 2007 — Section 14, 15Air Force Act, 1950 — Section 161(1)
Tribunals and Commissions07 Oct 2021Allowed
Ex Nk Dhan Singh Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0008
Tribunals and Commissions07 Oct 2021Allowed
Sgt James Joseph (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0007
Tribunals and Commissions05 Oct 2021
Ex JWO Darbar Singh Dabas Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0001
Tribunals and Commissions04 Oct 2021Disposed Of
Priyanka Datta, W/o Lt Col Pushpinder Singh Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0012
Army Act, 1950 — Section 90(i)Code of Civil Procedure, 1908 — Order 9 Rule 13
Tribunals and Commissions04 Oct 2021
JWO Arun Kumar Singh (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0005
Tribunals and Commissions04 Oct 2021Allowed
Sub (Hony) Capt Rauki Singh (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0003
Armed Forces Tribunal Act 2007 — Section 14