COURT ARCHIVE

Armed Forces Tribunal judgments, 2021

169 judgments · page 4 of 9

Tribunals and Commissions28 Jul 2021Dismissed

Kaptan Singh Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0033

Constitution of India, 1950 — Article 226, 227Armed Forces Tribunal Act, 2007 — Section 2, 2(i), 3(o), 3(o)(ii), 14, 28Air Force Act, 1950 — Section 10, 11, 13, 14, 15, 17, 18, 43, 44

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Tribunals and Commissions27 Jul 2021Disposed Of

Sgt Samant Singh Sengar Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0027

Constitution of India, 1950 — Article 19(1)(g), 37

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Tribunals and Commissions26 Jul 2021Disposed Of

Hav/Clk (AEC) Priyadarsan Pradhan Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0031

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Tribunals and Commissions26 Jul 2021

Ex Sub Bijender Singh & Ors Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0029

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Tribunals and Commissions23 Jul 2021Dismissed

Sub Manoj Kumar Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0024

Armed Forces Tribunal Act, 2007 — Section 3(o), 14

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Tribunals and Commissions20 Jul 2021

Ex Rect Pankaj Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0016

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Tribunals and Commissions19 Jul 2021Dismissed

Ex Rect/GD Anit Kumar Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0018

Armed Forces Tribunal Act, 2007 — Section 15, 22

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Tribunals and Commissions19 Jul 2021Allowed

Sgt K.A. Salim Sait (Retd) Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0017

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Tribunals and Commissions15 Jul 2021

Cdr Ravindra V Desai Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0023

Armed Forces Tribunal (Procedure) Rules 2008 — Rule 6

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Tribunals and Commissions15 Jul 2021Disposed Of

Sh Abhishek Kumar Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0021

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Tribunals and Commissions15 Jul 2021

Ex ERA-3 Tata Rao Kandregula Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0020

Armed Forces Tribunal (Procedure) Rules 2008 — Rule 6

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Tribunals and Commissions14 Jul 2021Dismissed

L/Nk SHGD Manbir Singh Vs Union of India & Ors

Armed Forces Tribunal · (2021) 07 AFT CK 0013

Armed Forces Tribunal Act, 2007 — Section 14

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Tribunals and Commissions13 Jul 2021Disposed Of